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ITAT Hyderabad Bench

10,990 judgments

SHARMA YEGNANARAYANA PRATURI,HYDERABAD vs ITO (INT TAXN)-2, HYDERABAD

ITA 542/HYD/2023[2017-18]Status: Disposed12/6/2024AY 2017-18

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

OAKTON GLOBAL TECHNOLOGY SERVICES CENTRE (INDIA) PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-16(3), HYDERABAD, HYDERABAD

ITA 309/HYD/2017[2012-13]Status: Disposed12/6/2024AY 2012-13

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

V K A CONSTRUCTIONS,HYDERABAD vs DCIT., CIRCLE-9(1), HYDERABAD

ITA 364/HYD/2024[2019-20]Status: Disposed11/6/2024AY 2019-20

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

BEZAWADA NARAYANAMURTHY,TIRUPATHI vs INCOME TAX OFFICER, WARD - 1(1), TIRUPATHI

ITA 358/HYD/2024[2013-14]Status: Disposed11/6/2024AY 2013-14

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SANJAY BOGGARAPU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(5), HYDERABAD

ITA 352/HYD/2024[2016-17]Status: Disposed11/6/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member)

VISHWANATHULA PHANIDHAR,KARIMNAGARA vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR

ITA 210/HYD/2024[2017-18]Status: Disposed11/6/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

CHEDEDEEPU SRINIVAS,HYDERABAD vs INCOME-TAX OFFICER, WARD-14(3), HYDERABAD

ITA 209/HYD/2024[2018-2019]Status: Disposed11/6/2024AY 2018-2019

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SURI BABU CHEKURI,HYDERABAD vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD

ITA 191/HYD/2024[2021-22]Status: Disposed11/6/2024AY 2021-22

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PURUSHOTHAM NAIDU LEKKALA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 608/HYD/2023[2013-14]Status: Disposed11/6/2024AY 2013-14

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

CLINASIA LABS PRIVATE LIMITED,HYDERABAD vs ITO WARD1(4), HYDERABAD

ITA 202/HYD/2021[2016-17]Status: Disposed11/6/2024AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MANJUNATHA G. (Accountant Member)

PMR WAREHOUSING,HYDERABAD vs ITO., WARD-11(1), HYDRABAD

ITA 356/HYD/2024[2018-2019]Status: Disposed10/6/2024AY 2018-2019

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

ZAMEER SHAIK,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 346/HYD/2024[2017-18]Status: Disposed10/6/2024AY 2017-18

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

SHARAD MATHUR,HYDERABAD vs DCIT., CIRCLE 12(1), HYDERABAD

ITA 332/HYD/2024[2021-22]Status: Disposed10/6/2024AY 2021-22

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

MEENA KOVOOR,HYDERABAD vs INCOME TAX OFFICER, WARD 4(1), HYDERABAD

ITA 223/HYD/2024[2011-12]Status: Disposed10/6/2024AY 2011-12

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

PRASAD NIMMAGADDA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(2), HYDERABAD

ITA 185/HYD/2024[2018-19]Status: Disposed10/6/2024AY 2018-19

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

SRI SAI EDUCATIONAL SOCIETY,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR

ITA 101/HYD/2024[2018-19]Status: Disposed10/6/2024AY 2018-19

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

ACRETE PHARMACEUTICALS P LTD,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD

ITA 607/HYD/2023[2020-21]Status: Disposed10/6/2024AY 2020-21

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

NSL RENEWABLE POWER PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 5(1), HYDERABAD

ITA 298/HYD/2023[2018-19]Status: Disposed10/6/2024AY 2018-19

Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

RATNAVENI YELURI,NIZAMABAD vs ITO., WARD-2, NIZAMABAD

ITA 482/HYD/2024[2017-18]Status: Disposed6/6/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

PRAVEEN KUMAR,HYDERABAD vs ITO., WARD-7(2), HYDERABAD

ITA 372/HYD/2024[2017-18]Status: Disposed6/6/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)