ITAT Hyderabad Bench
10,990 judgments
APPLABS TECHNOLOGIES PVT LTD (NOW MERGED WITH COMPUTER SCIENCE CORPORATION PVT LTD ),,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs APPLABS TECHNOLOGIES PVT. LTD. (NOW MERGED WITH M/S COMPUTER SCIENCE INDIA PVT. LTD.), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
COMPUTER SCIENCES CORPORATION INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS APPLABS TECHNOLOGIES PRIVATE LIMITED),HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAKASH CHAND JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
SHRI MANJUNATHA G., Hon'ble (Accountant Member)
SRIRAM TRUST,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS WARD -1(4), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SRIRAM TRUST,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS WARD -1(4), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SRIRAM TRUST,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS WARD -1(4), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
NANDI POLYMERS INDIA PRIVATE LIMITED,KURNOOL vs ACIT., CIRCLE-1, KURNOOL
SHRI LALIET KUMAR, Hon'ble (Judicial Member), SHRI MANJUNATHA G., Hon'ble (Accountant Member)
VENKATA SUDHAKAR SIMHADRI,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
DELOITTE & TOUCHE ASSURANCE & ENTERPRISE RISK SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA-TP No. निर्धारण वर्ा / A.Y. अपीलधर्थी / Appellant प्रत्यर्थी / Respondent 341/Hyd/2023 2018-19 Deloitte Tax Services India Private Limited, Hyderabad [PAN: AABCD9771F] Deputy Commissioner of Income Tax, Circle-8(1), Hyderabad 342/Hyd/2023 2018-19 Deloitte & Touche Assurance & Enterprise Risk Services India Private Limited, Hyderabad Deputy Commissioner of Income Tax, Circle-8(1), Hyderabad नि
DELOITTEE TAX SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA-TP No. निर्धारण वर्ा / A.Y. अपीलधर्थी / Appellant प्रत्यर्थी / Respondent 341/Hyd/2023 2018-19 Deloitte Tax Services India Private Limited, Hyderabad [PAN: AABCD9771F] Deputy Commissioner of Income Tax, Circle-8(1), Hyderabad 342/Hyd/2023 2018-19 Deloitte & Touche Assurance & Enterprise Risk Services India Private Limited, Hyderabad Deputy Commissioner of Income Tax, Circle-8(1), Hyderabad नि
SRIDHAR GURRAM,HYDERABAD vs ITO (INT TAXN)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
7TH BATTALION TELANGANA STATE SPECIAL POLICE,NIZAMBAD vs ITO WARD 3, NIZAMBAD
SHRI K. NARASIMHA CHARY (Judicial Member)
MUKKA RAJESHWARAIAH,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR
SHRI K. NARASIMHA CHARY (Judicial Member)
MADHAVI PONUGOTI,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SYED BURHANUDDIN,JUBILEE HILLS, HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD.
SHRI K. NARASIMHA CHARY (Judicial Member)
MOHAMMAD LAL PASHA,WARANGAL vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SECUNDERABAD HOTELS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
NEERUS ENSEMBLES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
NEERUS ENSEMBLES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)