← All Benches

ITAT Hyderabad Bench

10,990 judgments

ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SARAT GOPAL BOPPANA, HYDERABAD

ITA 690/HYD/2022[2019-20]Status: Disposed27/6/2024AY 2019-20

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

TARA CHAND BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 646/HYD/2022[2020-21]Status: Disposed27/6/2024AY 2020-21

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

KAVYA BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 642/HYD/2022[2020-21]Status: Disposed27/6/2024AY 2020-21

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

SARAT GOPAL BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 638/HYD/2022[2019-20]Status: Disposed27/6/2024AY 2019-20

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

SARAT GOPAL BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3),, HYDERABAD

ITA 637/HYD/2022[2018-19]Status: Disposed27/6/2024AY 2018-19

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

SAURASHTRA JAIN MUTUALLY AIDED CO-OPERATIVE SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD- 5(1) , HYDERABAD

ITA 609/HYD/2024[2017-2018]Status: Disposed26/6/2024AY 2017-2018

Shri Manjunatha, G. (Accountant Member)

SKANDA KUMAR KASTURI,KURNOOL vs INCOME TAX OFFICER, WARD-1, KURNOOL

ITA 459/HYD/2024[2017-18]Status: Disposed26/6/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

VENKATAIAH DESHAGANI,NALGONDA vs INCOME TAX OFFICER, NALGONDA

ITA 588/HYD/2023[2017-18]Status: Disposed25/6/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

SRINIVASA RAO VUNGARALA,ONGOLE vs INCOME TAX OFFICER, WARD-1, ONGOLE

ITA 600/HYD/2024[2017-18]Status: Disposed24/6/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

CANDID INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 87/HYD/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

CANDID INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 81/HYD/2024[2013-14]Status: Disposed21/6/2024AY 2013-14

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

RAJENDER LADDA,WARANGAL vs ITO, WARD-1, WARANGAL

ITA 515/HYD/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

KAKATIYA UNIVERSITY WARANGAL,TELANGANA vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 397/HYD/2024[2021-2022]Status: Disposed21/6/2024AY 2021-2022

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MAHESH KUMAR SUKHJIKA KEDIA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 296/HYD/2024[2017-2018]Status: Disposed21/6/2024AY 2017-2018

SHRI K. NARASIMHA CHARY (Judicial Member)

PADMANABA REDDY METUKURU,NELLORE vs ITO., WARD-1, NELLORE

ITA 107/HYD/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ANJUMAN E KHADIMUL MUSLIMEEN REFAH-E-AAM,KACHIGUDA vs DCIT., EXEMPTION CIRCLE 1(1), HYDERABAD

ITA 552/HYD/2023[2019-20]Status: Disposed21/6/2024AY 2019-20

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHELADIA ASSOCIATES INC,SD ROAD vs ADIT(INT TAXN)-2, HYDERABAD

ITA 537/HYD/2023[2021-22]Status: Disposed21/6/2024AY 2021-22

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KOHINOOR CITI PROJECTS LLP,HYDERABAD vs DCIT., CIRCLE- 6(1), HYDERABAD

ITA 379/HYD/2024[2017-2018]Status: Disposed20/6/2024AY 2017-2018

SHRI LALIET KUMAR (Judicial Member)

JHANSI RANI BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 648/HYD/2022[2018-19]Status: Disposed20/6/2024AY 2018-19

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

TRINITI ADVANCED SOFTWARELABS PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICERS ,WARD -2(4), HYDERABAD

ITA 397/HYD/2021[2016-17]Status: Disposed20/6/2024AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)