ITAT Hyderabad Bench
10,990 judgments
PINNAKA PRASAD RAO,PAPANNA PET MANDAL MEDAK DIST vs ITO., WARD-1, SANGAREDDY
SHRI K. NARASIMHA CHARY (Judicial Member)
SRISAITHIRUMALA CHITFUNDS INDIA PRIVATE LIMITED ,WARANGAL vs ITO, WARD-1, WARANGAL
SHRI K. NARASIMHA CHARY (Judicial Member)
VENKATESHWAR NEMURI,HYDERABAD vs ACIT., CIRCLE-4(1), IT TOWERS,
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
PSK RITHWIK JOINT VENTURE ,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
BSK AGENCIES,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
BOLLAM SAMPATH KUMAR JEWELLERS PRIVATE LIMITED,WARANGAL vs DCIT., CIRCLE-3(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
HASHAM UDDIN MOHD,HYDERABAD vs ITO., WARD-7(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
MYADAM KISHAN RAO CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI MANJUNATHA G., Hon'ble (Accountant Member), SHRI K.NARASIMHA CHARY, Hon'ble (Judicial Member)
PRIMERA MEDICAL TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RANJITH KUMAR MANIKONDA ,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3) , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AGARWAL SPONGE & ENERGY PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD
Shri K. Narasimha Chary (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
INCOME TAX OFFICER, WARD-1, ADONI vs T RAMA SUBBA REDDY , ADONI
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JEL FIANANCE & INVESTMENTS LIMITED,(FORMERLY KNOWN AS JUBILIANT ENGINEERING LIMITED), HYD, HYD,SECUNDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MACROMILL RESEARCH INDIA LLP,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TEJONIRMAN ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
SHRI MANJUNATHA. G. Hon’ble (Accountant Member)
ADMINISTRATIVE STAFF COLLEGE OF INDIA,HYDERABAD vs DCIT, EXEMPTIONS, CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MEENAKSHI ENERGY AND INFRASTRUCTURE HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs KAVYA BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs JHANSI RANI BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs TARA CHAND BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
