ITAT Hyderabad Bench
10,990 judgments
OM SRI KRISHNA GOSHALA WELFARE SOCIETY,KHAMMAM vs ITO., EXEMPTION, WARD 1(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PROGRESSIVE CONSTRUCTIONS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER INCOME TAX-16(2) , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRINIVASA RAO GUNJA,HYDERABAD vs ITO WARD-14(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
PRATAP REDDY KHAMBHAM ,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
LAKSHMIESHWARI DEVI POTLAPADU,KURNOOL vs INCOME TAX OFFICER, WARD -1, KURNOOL
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
INCOME TAX OFFICER, WARD-6(1), HYDERABAD vs DHANISHTAA ENTERPRISES, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
UMA MAHESWARA RAO BODAPATI,HYDERABAD vs DCIT., CIRCLE 2(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
MARUTI INFRAVENTURES (INDIA) PRIVATE LIMITED,SECUNDERABAD vs ITO WARD-16(1) , HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
RASUN EXPORTS PVT LTD,HYDERABAD vs DCIT, CIRCLE - 3(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
HEENA KAUSER,HYDERABAD vs ACIT., CENTER CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
HEENA KAUSER,HYDERABAD vs ACIT, CENTER CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
HEENA KAUSER,HYDERABAD vs ACIT, CENTER CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
SITAPURAM POWER LIMITED-ERSTWHILE AMALGAMATING COMPANY (NOW AMALGAMATED COMPANY-ZUARI CEMENT LIMITED),KADAPA vs DCIT, CIRCLE 1, HYDERABAD
Shri Laliet Kumar, Hon’ble (Judicial Member), Shri Madhusudan Sawdia, Hon’ble (Accountant Member)
INCOME TAX OFFICER, WARD-9(4), HYDERABAD vs SUNIL KUMAR KUMAR, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ABDUL JABBAR,HYDERABAD vs ITO., WARD 8(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
ALLCARGO GATI LIMITED(FORMALLY KNOWN AS GATI LIMITED),SECUNDERABAD vs ITO., WARD-2(2),, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
YUGANDER REDDY METHKU,WARANGAL vs INCOME TAX OFFICER, WARD-1 , WARANGAL
SHRI K. NARASIMHA CHARY (Judicial Member)
