ITAT Hyderabad Bench
10,990 judgments
SPR INFRASTRUCTURE INDIA LIMITED,HYDERABAD vs DCIT, CIRCLE- 3(2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
CHAKILAM RAMANAIAH,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
WAHEEDUDDIN KHAJA MOINUDDIN,HYDERABAD vs ITO (INT TAXN)-1, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs KAVYA BOPPANA , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs JHANSI RANI BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs TARA CHAND BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SARAT GOPAL BOPPANA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
TARA CHAND BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
KAVYA BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
SARAT GOPAL BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs SYED IRFANUDDIN, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs SYED IMRANUDDIN, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs SYED IMRANUDDIN, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT CENTRAL CIRCLE-2(2), HYDERABAD vs SYED ZEESHANUDDIN, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SEVEN ENERGIES LIMITED,HYDERABAD vs INCOME TAX OFFICER., WARD-3(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
KATTA PRAVEEN KUMAR,HYDERABAD vs ITO., WARD-7(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SOMAVARAPU SHOBA RANI,HYDERABAD vs INCOME TAX OFFICER, WARD-1 , NALGONDA
SHRI K. NARASIMHA CHARY (Judicial Member)
MANTHAN FOUNDATION,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SAMPAT DEVI SUTALIYA,HYDERABAD vs INCOME TAX OFFICER, WARD - 4(5), HYDERABAD.
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
TEK SYSTEMS GLOBAL SERVICES PRIVATE LIMITED,HYDERBAD vs DCIT, CIRCLE-2(1), HYDERBAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha G. (Accountant Member)
