ITAT Hyderabad Bench
10,990 judgments
DEEPA GUPTA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
KRISHNA RAO PAIDIPALLI,KHAMMAM vs INCOME TAX OFFICER, WARD-2, KHAMMAM
Shri Manjunatha, G. (Accountant Member)
THE TELANGANA NONGAZETTED OFFICERS MUTUALLY AIDED COOP HOUSING SOCEITY LIMITED,HYDERABAD vs ITO., WARD-5(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SHAIK JAFAR,KURNOOL vs ITO., WARD-2, KURNOOL
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SOMA SEKHAR POLAVARAPU,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CIRCLE-1(1), TIRUPATI vs SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED, TIRUPATI
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
DCIT CIRCLE-1(1), HYDERABAD vs KRISHNA MURTHY ELLA, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
AZINGO SOFT SYSTEMS (INDIA) PVT.LTD., HYD,SECUNDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PROGRESS SOFTWARE DEVELOPMENT PRIVATE LIMITED, HYD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD vs AZINGO SOFT SYSTEMS INDIA PVT. LTD., HYD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT,CIRCLE-13(1), HYDERABAD vs M/S SURESH PRODUCTIONS PVT. LTD.,, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ZAVERI EXPORTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
MATRIX SECURITY AND SURVEILLANCE PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 5(1) , HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
MATRIX SECURITY AND SURVELLIANCE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
PALLE SATHISH GOUD,CHINTAL BASTI vs INCOME TAX OFFICER, WARD 7(1), KONDAPUR
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
MOHAMMED QUADRI AHMED,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
PHOENIX INFOCITY PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
MEENAKSHI INFRASTRUCTURES PRIVATE LIMITED ,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD vs AARUSH BUILDING MATERIALS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SHAHARYAR,HYDERABAD vs ITO WARD-14(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)