ITAT Hyderabad Bench
10,990 judgments
MADHURI CHINTHAMANENI,HYDERABAD. vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 12(1), HYDERABAD.
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SREE KANYAKA MUTUALLY AIDED CO-OP THRIFT CREDIT AND MARKETG. SOCIETY LIMITED,HINDUPUR vs INCOME TAX OFFICER, WARD 1, HINDUPUR
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SURESH PRODUCTIONS (P) LTD ,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-13(OLD), RANGE-14(PRESENT), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SURESH PRODUCTIONS PRIVATE LIMITED ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MACROMILL RESEARCH INDIA LLP (FORMERLY MARKET TOOLS RESEARCH P. LTD.,),HYDERABAD vs ACIT, CIRLCE-16(2), , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CIRLCE-5 (1), , HYDERABAD vs MARKET TOOLS RESEARCH PRIVATE LIMITED , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT., CIRCLE-5(1) , HYDERABAD vs MARKET TOOLS & RESEARCH PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
MACROMILL RESEARCH INDIA LLP (FORMERLY MARKET TOOLS RESEARCH PRIVATE LIMITED),HYDERABAD vs ACIT., CIRCLE-16(2), , HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
SRI VIDYA GANGAM,NIRMAL vs INCOME TAX OFFICER, WARD-1 , NIRMAL
SHRI K.NARASIMHA CHARY (Judicial Member)
PRABHAKAR JADI,HYDERBAD vs DCIT., CENTRAL CIRCLE-1(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), KONDAPUR vs HYMA DEVELOPERS PRIVATE LIMITED (FORMERLY KNOWN AS DLF HOMES KOKAPET PVT. LTD.), MADHAPUR
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
VIVIMED LABS LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
VIVIMED LABS LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SRINIVAS GADHE,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Manjunatha, G. (Accountant Member)
KRANTI EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
KRANTI EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD - 5(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SANDEEP GANGULA,KARIMNAGAR vs DCIT., CIRCLE-1, KARIMNAGAR
Shri Manjunatha, G. (Accountant Member)
ESWARAPPA KURUVA,KURNOOL vs INCOME TAX OFFICER, WARD-1, ADONI
SHRI K. NARASIMHA CHARY (Judicial Member)
VENKATESHWARLU JAGATHRAKSHA,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR
SHRI K. NARASIMHA CHARY (Judicial Member)
VENKATASATYANARAYANA CHOWDARY YALAMANCHILI ,HYDERABAD vs ACIT CIRCLE-6 (1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)