ITAT Hyderabad Bench
10,990 judgments
SREE RAYALASEEMA GALAXY PROJECTS PVT LTD., KURNOOL,KURNOOL vs ITO, WARD-1, KURNOOL, KURNOOL
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
VYJAYANTHI MUDAPAKA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
LAXMI SARASWATHI FILLING STATION,NARKETPALLY vs ITO., WARD-1, NALGONDA
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
GRR HOLDINGS,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
GRR HOLDINGS,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
GRR HOLDINGS,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ANDHRA PRADESH ADVOCATES WELFARE FUND,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD,
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANDHRA PRADESH ADVOCATES WELFARE FUND,HYDERABAD vs INCOME TAX OFFICER, WARD 8(2), HYDERABAD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANDHRA PRADESH ADVOCATES WELFARE FUND,HYDERABAD vs INCOME TAX OFFICER, WARD 8(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AKASH SARDA,HYDERABAD vs ITO., WARD-7 (2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
BHARGAV THOMMANDRU,KURNOOL vs INCOME TAX OFFICER, WARD - 1,, KURNOOL
SHRI K. NARASIMHA CHARY (Judicial Member)
MADANESHWAR VUPPALA,HYDERABAD vs I.T.O WARD-9(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
AUROBINDO PHARMA LIMITED,HYDERABAD KNOWLEDGE CITY vs ACIT., CENTRAL CIRCLE-1(2), , HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CENTRAL CIRCLE-1(2), HYDERABAD vs AUROBINDO PHARMA LIMITED, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAPISCAN SYSTEMS INC,UNITED STATES vs ADIT, (INTERNATIONAL TAXATION)-2, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
RAPISCAN SYSTEMS INC,UNITED STATES vs ADIT,(INTERNATIONAL TAXATION)-2, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
CORTEVA AGRISCIENCE SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CAP GEMINI TECHNOLOGY SERVICES INDIA LIMITED(FORMERLY KNOWN AS IGATE GLOBAL SOLUTION LIMITED)-M/S PATNI TELECOM SOLUTIONS PVT LTD, CHANGED NAME TO M/S.IGATE INFORMATION SERVICES PRIVATE LIMITED MERGED WITH IGATE GLOBAL SOLUTIONS LIMITED ,HYDERABAD vs ITO, WARD - 2(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
AKBAR VIRANI,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
INCOME TAX OFFICER, WARD-6(1), HYDERABAD vs VENKATA KRISHNAMOHAN NAKKA, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
