ITAT Hyderabad Bench
10,990 judgments
ACIT, CIRCLE 8(1), HYDERABAD vs VIJAI ELECTRICALS LIMITED, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BENU NETWORKS PACKET SWITCH PRIVATE LIMITED,HYDERABAD vs ACIT CIRCLE-1(2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
THE ANDHRA PRADESH STATE CO OPERATIVE BANK LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE ANDHRA PRADESH STATE COOPERATIVE BANK LIMITED,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHR INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SURENDERBABU PADAKANTI,HYDERABAD vs ITO., WARD 9(3), HYDERABAD
SHRI NARASIMHA CHARY (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs APURUPA INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHAKUNTALA BARMA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
TOUCHALIFE FOUNDATION INDIA,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS, WARD 1(3), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
ACIT., CENTRAL CIRCLE-1(3), HYDERABAD vs TRANQUIL PROPERTIES, HYDETRABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MOHAMMAD LAL PASHA,WARANGAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ARIF MOHAMMAD,WARANGAL vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
AUROBINDO PHARMA LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(2),, HYDERABAD
SHRI MANJUNATHA, G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ACIT, CENTRAL CIRCLE-1(2), HYDERABAD vs AUROBINDO PHARMA LIMITED, HYDERABAD
SHRI MANJUNATHA, G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs SREE RAYALASEEMA GALAXY PROJECTS PVT LTD , KURNOOL
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
