ITAT Hyderabad Bench

10,989 judgments

LAHARI IMPEX PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), AHMEDABAD

ITA 269/HYD/2024[2009-10]Status: Disposed1/8/2024AY 2009-10

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHAMMED ABDUS SATTAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 429/HYD/2024[2019-20]Status: Disposed31/7/2024AY 2019-20

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHAMMED ABDUS SATTAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 428/HYD/2024[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHAMMED ABDUS SATTAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 427/HYD/2024[2016-17]Status: Disposed31/7/2024AY 2016-17

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHAMMED ABDUS SATTAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 426/HYD/2024[2013-14]Status: Disposed31/7/2024AY 2013-14

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

FARIDA BANU,HYDERABAD vs ACIT, CENTER CIRCLE-2(3), HYDERABAD

ITA 425/HYD/2024[2019-20]Status: Disposed31/7/2024AY 2019-20

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

FARIDA BANU,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 424/HYD/2024[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

FARIDA BANU,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 423/HYD/2024[2013-14]Status: Disposed31/7/2024AY 2013-14

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

RSVCPL-ALAM (JV),HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD

ITA 407/HYD/2024[2018-19]Status: Disposed31/7/2024AY 2018-19

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PATHFINDER PUBLISHING PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE -16(2), HYDERABAD

ITA 39/HYD/2024[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHREE ESTATES,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 469/HYD/2023[2018-19]Status: Disposed31/7/2024AY 2018-19

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

BANDA SATYANARAYA ,HYDERABAD vs INCOME TAX OFFICERS ,WARD-9(1), HYDERABAD

ITA 408/HYD/2021[2012-13]Status: Disposed31/7/2024AY 2012-13

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD vs LAKSHMI NARAYANA TURAIRAO , HYDERABAD

ITA 232/HYD/2020[2008-09]Status: Disposed30/7/2024AY 2008-09

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NUNEPALLY SURESH,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD

ITA 664/HYD/2024[2010-11]Status: Disposed29/7/2024AY 2010-11

SHRI LALIET KUMAR (Judicial Member)

NUNEPALLY SURESH,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD

ITA 663/HYD/2024[2010-11]Status: Disposed29/7/2024AY 2010-11

SHRI LALIET KUMAR (Judicial Member)

MOHAMMED HAFEEZ QURESHI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD

ITA 512/HYD/2024[2012-2013]Status: Disposed29/7/2024AY 2012-2013

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

SANDHYA RANI GOLKONDA,UNITED KINGDOM vs ITO (INT TAXN)-1, HYDERABAD

ITA 510/HYD/2024[2015-16]Status: Disposed29/7/2024AY 2015-16

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

PANAKALA RAO SODISETTY,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD

ITA 509/HYD/2024[2017-18]Status: Disposed29/7/2024AY 2017-18

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

ACIT., CIRCLE-8(1), HYDERABAD vs VIJAI ELECTRICALS LIMITED, HYDERABAD

ITA 273/HYD/2024[2020-21]Status: Disposed29/7/2024AY 2020-21

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

ACIT, CIRCLE 8(1), HYDERABAD vs VIJAI ELECTRICALS LIMITED, HYDERABAD

ITA 272/HYD/2024[2011-12]Status: Disposed29/7/2024AY 2011-12

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)