ITAT Hyderabad Bench
10,989 judgments
SAILAJA POTU,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
THE CITY CIVIL COURTS EMPLOYEES MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ARBOR CHARITABLE FOUNDATION,KHAMMAM vs ITO., EXEMPTION WARD-1(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ARBOR CHARITABLE FOUNDATION,KHAMMAM vs ITO., EXEMPTION WARD-1(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ARBOR CHARITABLE FOUNDATION,KHAMMAM vs ITO., EXEMPTION WARD-1(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUDHAKAR REDDY NALLA,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PEDDI REDDY GARI MURALI MOHAN REDDY,ANANTAPUR vs ITO, WARD-1, ANANTAPUR
Shri Mahavir Singh, Hon'ble (Vice President)
SAPTHAGIRI TECHNO PACKH PRIVATE LIMITED,GAJULAMANDYAM vs ITO., WARD -1(1), TIRUPATI
Shri Mahavir Singh, Hon'ble (Vice President)
TURIMELLA VASU BABU,ADONI vs INCOME TAX OFFICER, WARD-1, ADONI
SHRI K. NARASIMHA CHARY (Judicial Member)
TURIMELLA VASU BABU,ADONI vs INCOME TAX OFFICER, WARD-1, ADONI
SHRI K. NARASIMHA CHARY (Judicial Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(2), HYDERABAD vs HSBC ELECTRONIC DATA PROCESSING INDIA PRIVATE LIMITED, , HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LEGEND ESTATES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LEGEND ESTATES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-16(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LEGEND ESTATES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRI VISA NAGAR SAMAJ,HYDERABAD. vs CIT (EXEMPTIONS), HYDERABAD.
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHREE HYDERABAD KUTCH KADVA PATIDAR SAMAJ,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKATESWARA AND CO ,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
SHRI NARASIMHA CHARY (Judicial Member)
IMDAD UL FUQARAA TRUST,HYDERABAD vs ITO., EXEMPTION WARD-1(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
IMDAD UL FUQARAA TRUST,HYDERABAD vs ITO (EXEMPTION) WARD-1(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
IDAM BRAAHMAM SOCIETY ,HYDERABAD vs CIT(EXEMPTIONS) , HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
