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ITAT Hyderabad Bench

10,989 judgments

HYDERABAD NEW CENTURY LIONS CLUB,HYDERABAD vs ITO., (EXEMPTION) WARD-1(2), HYDERABAD

ITA 490/HYD/2024[2024-25]Status: Disposed13/8/2024AY 2024-25

SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

GLOBALLOGIC TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 2(2), HYDERBAD

ITA 434/HYD/2023[2014-15]Status: Disposed13/8/2024AY 2014-15

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

YUGANDHAR CHEVULA,NELLORE vs INCOME TAX OFFICER, WARD - 2, NELLORE

ITA 552/HYD/2024[2016-17]Status: Heard12/8/2024AY 2016-17

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SANDEEP SEEDS AND FARMS PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD

ITA 551/HYD/2024[2013-14]Status: Disposed12/8/2024AY 2013-14

SHRI K. NARASIMHA CHARY (Judicial Member)

SHRI SRINIVAASA SEVA TRUST,AMALAPURAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD

ITA 370/HYD/2024[2024-2025]Status: Disposed12/8/2024AY 2024-2025

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)

LAXMAIAH ENUGURI,GADWAL vs ITO., WARD-1, MAHBUBNAGAR

ITA 359/HYD/2024[2016-17]Status: Heard12/8/2024AY 2016-17

Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

SATYANARAYANA SHYAMLATE,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 312/HYD/2024[2017-18]Status: Disposed12/8/2024AY 2017-18

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MYLAN LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER INCOME TAX , CIRCLE-5 (1) , HYDERABAD

ITA 206/HYD/2021[2014-15]Status: Disposed12/8/2024AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MOHD MUSTAFA,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 692/HYD/2024[2017-18]Status: Heard8/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

VENKATACHALAPTHI VARAGANTI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 684/HYD/2024[2017-18]Status: Heard8/8/2024AY 2017-18

Shri Manjunatha, G. (Accountant Member)

DCIT, CIRCLE-1(1), HYDERABAD vs VINOD KUMAR AGARWAL, HYDERABAD

ITA 638/HYD/2023[2012-13]Status: Disposed8/8/2024AY 2012-13

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

NAGARURU SRINIVASA RAO,KURNOOL vs ACIT., CIRCLE-1, KURNOOL

ITA 422/HYD/2023[2011-12]Status: Disposed8/8/2024AY 2011-12

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PARVEEN BANU HEBBAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD

ITA 658/HYD/2024[2020-21]Status: Disposed7/8/2024AY 2020-21

SHRI LALIET KUMAR (Judicial Member)

GLAND CELSUS BIO CHEMICALS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD

ITA 543/HYD/2024[2020-21]Status: Disposed7/8/2024AY 2020-21

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

VENNA CHANDRA MOHAN,KALWAKURTHY vs ITO., WARD-1, MAHABUBNAGAR

ITA 400/HYD/2024[2017-2018]Status: Disposed7/8/2024AY 2017-2018

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

SOMA REDDY BILLA,WARANGAL vs ACIT., CIRCLE-7(1), HYDERABAD

ITA 398/HYD/2024[2012-13]Status: Disposed7/8/2024AY 2012-13

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

SARAT GOPAL BOPPANA,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD

ITA 635/HYD/2022[2015-16]Status: Disposed7/8/2024AY 2015-16

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

S& P CAPITAL (INDIA) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-3(1), HYDERABAD

ITA 2215/HYD/2018[2014-15]Status: Disposed7/8/2024AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PEGASYSTEMS WORLDWIDE INDIA PVT.LTD., HYD,HYDERABAD vs ITO, WARD-16(3), HYDERABAD, HYDERABAD

ITA 342/HYD/2016[2011-12]Status: Disposed7/8/2024AY 2011-12

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)

LAXMIPATHI SADULA,BHUPALPALLY, WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL

ITA 538/HYD/2024[2017-18]Status: Heard6/8/2024AY 2017-18

Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)