ITAT Hyderabad Bench
10,990 judgments
DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD vs VARSHA VISWANATH PROPERTIES PRIVATE LIMITED , HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
GOLDSTONE INFRA,RAJENDRANAGARA vs INCOME TAX OFFICER WARD 8 (2), HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD-1, CHITTOOR vs G VIJAYASIMHA REDDY, BENGALURU
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MS AGARWAL FOUNDRIES PRIVATE LIMITED, HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
VENKATA REDDY CHALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
RAVI KUMAR REDDY KATARU,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)