ITAT Hyderabad Bench
10,989 judgments
ISHOO NARANG,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-2(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MEGHA ENGINEERING AND INFRASTRUCTURES LIMITED, HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI PRAKASH CHAND YADAV, HON’BLE (Judicial Member)
ADITYA MUNDADA,WARANGAL vs INCOME TAX OFFICER, WARD-5, WARANGAL
SHRI MAHAVIR SINGH (Vice President), SHRI MANJUNATHA G. (Accountant Member)
PURUSHOTHAM MUNDADA ,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, HYDERABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANJUNATHA G. (Accountant Member)
CHANDRA GUPTA BASETTY,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHIRIAL
SHRI K.NARASIMHA CHARY (Judicial Member)
GUTHIKONDA PRADEEP KUMAR REDDY,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
SRI SHIRIDI SAI EDUCATIONAL SOCIETY,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MD MANSOOR,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
SHRI K.NARASIMHA CHARY (Judicial Member)
MD AFSCS LIMITED POODUR,RANGAREDDY vs ITO., WARD-11(2), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
SANKALP CHARITABLE SOCIETY,TIRUPATI vs CIT (EXEMPTION), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
HOLIDAY DREAMZ TOURS AND TRAVELS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD- 2(3), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA. (Accountant Member)
CYGNI ENERGY PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VANISHREE CHENNURU,WARANGAL vs ITO., WARD-2, WARANGAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
EXECUTORS OF THE ESTATE OF LATE BOMAN MANECKJI MIRZA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
EXECUTORS OF THE ESTATE OF LATE BOMAN MANECKJI MIRZA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
EXECUTORS OF THE ESTATE OF LATE BOMAN MANECKJI MIRZA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRI VARALAXMI PROJECTS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI JANARDANANANDA SARASWATHI SWAMY SAMSMRUTHI TRUST,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ACIT., CIRCLE-2(1), HYDERABAD vs GURUSWAMY NAIDU YERRAGUNTLA, KUKATPALLY
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA. (Accountant Member)
CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
