ITAT Hyderabad Bench

10,989 judgments

CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD

ITA 558/HYD/2022[2016-17]Status: Disposed23/9/2024AY 2016-17

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD

ITA 557/HYD/2022[2015-16]Status: Disposed23/9/2024AY 2015-16

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD

ITA 556/HYD/2022[2014-15]Status: Disposed23/9/2024AY 2014-15

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD

ITA 555/HYD/2022[2013-14]Status: Disposed23/9/2024AY 2013-14

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

CHURCH EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE -2(4), HYDERABAD

ITA 554/HYD/2022[2012-13]Status: Disposed23/9/2024AY 2012-13

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1-(2), HYDERABAD vs M/S. VPR MINING INFRASTRUCTURE PVT LTD, HYDERABAD

ITA 89/HYD/2021[2012-13]Status: Disposed23/9/2024AY 2012-13

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

THE KARIMNAGAR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED ,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR

ITA 701/HYD/2024[2018-19]Status: Disposed20/9/2024AY 2018-19

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT., CIRCLE-1(1), TIRUPATI vs PONNAMBALAM KRISHNAN, CHITTOOR

ITA 655/HYD/2024[2017-18]Status: Disposed20/9/2024AY 2017-18

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

MALLIKARJUNA REDDY REGATTE,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA

ITA 524/HYD/2024[2017-18]Status: Disposed20/9/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

AAK SOUTH EAST INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 324/HYD/2024[2018-19]Status: Disposed20/9/2024AY 2018-19

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PROGRESSIVE HOTELS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD

ITA 178/HYD/2024[2016-17]Status: Disposed20/9/2024AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

CHUNDI SUKUMAR REDDY,HYDERABAD vs ITO(INTERNATIONAL TAXATION)-1, HYDERABAD

ITA 132/HYD/2024[2015-16]Status: Disposed20/9/2024AY 2015-16

Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

DCIT, CENTRAL CIRCLE-3(1), HYDERABAD vs VARSITY EDUCATION MANAGEMENT PVT LTD, MUMBAI

ITA 208/HYD/2023[2011-12]Status: Disposed20/9/2024AY 2011-12

Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SAVI REALTY HOLDING PVT LTD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD

ITA 140/HYD/2023[2008-09]Status: Disposed20/9/2024AY 2008-09

SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)

ACIT, CENTRAL CIRCLE-2,, HYDERABAD vs M/S. DNA BIOTECH LIMITED, HYDERABAD

ITA 1031/HYD/2012[2007-08]Status: Disposed20/9/2024AY 2007-08

SHRI MANJUNATHA G. (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHAILAJA KUNCHALA,HYDERABAD vs ITO., WARD-15(1), HYDERABAD

ITA 697/HYD/2024[2021-22]Status: Disposed19/9/2024AY 2021-22

SHRI PRAKASH CHAND YADAV (Judicial Member)

MADHU VELAYUDHAN,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

ITA 227/HYD/2024[2016-17]Status: Disposed19/9/2024AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MADHU VELAYUDHAN,HYDERABAD vs ITO., WARD-11(1), HYDERABAD

ITA 226/HYD/2024[2016-17]Status: Disposed19/9/2024AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MADHU VELAYUDHAN,HYDERABAD vs ITO, WARD-11(1), HYDERABAD

ITA 225/HYD/2024[2015-16]Status: Disposed19/9/2024AY 2015-16

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

MANJUNATH VENKATA SUBRAHMANYA DUDYALA,KURUVANKA vs ACIT., CENTRAL CIRCLE-1(1), TIRUPATI

ITA 130/HYD/2024[2015-16]Status: Disposed19/9/2024AY 2015-16

Shri Manjunatha, G. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)