ITAT Hyderabad Bench
10,989 judgments
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD vs BHOOMIKA AGRO FARMS PRIVATE LIMITED, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2), HYDERABAD vs BHOOMIKA AGRO FARMS PRIVATE LIMITED, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ADP PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1(1), HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
DCIT, CENTRAL CIRCLE-2(4), HYD, HYDERABAD vs GODAVARI DEVELOPERS, HYDERABAD, HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
RAGHU SURAPUDI,SPSRNELLORE vs ITO., WARD-1, GUDUR
SHRI PRAKASH CHAND YADAV (Judicial Member)
GNANESWAR KANTEKAR,YADAGIRIGUTTA vs ITO., WARD-1, SURYAPET
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT., (INTERNATIONAL TAXATION)-2, HYDERABAD vs PARIT MUKUNDRAI MAVJI PATEL, HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
SYEDA HUMERA HAI,K V RANGA REDDY vs ITO (INT TAXN)-I, HYDERABAD
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PARIT MUKUNDRAI MAVJI PATEL,AUSTRALIA vs ADIT (INT TAXN)-2, HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
SARADA DEVI MADDI,WARANGAL vs INCOME TAX OFFICER, WARD - 1, WARANGAL
SHRI PRAKASH CHAND YADAV (Judicial Member)
GOVARDHAN NAIDU GUMMALLA,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
GOVARDHAN NAIDU GUMMALLA,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
TOSHIBA TRANSMISSION AND DISTRIBUTION SYSTEM (INDIA) PRIVATE LIMITED ,RUDRARAM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-81), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOME TAX OFFICER, WARD-6(1), HYDERABAD vs INDIRA VENGALA, HYDERABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANJUNATHA G. (Accountant Member)
ADALA BHANU REKHA,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
SHRI MANJUNATHA G, ACCOUNTNAT MEMBER, SHRI PRAKASH CHAND YADAV (Judicial Member)
ABID ALI KHAN EDUCATIONAL TRUST,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NICHINO INDIA PRIVATE LIMITED (FORMERLY NICHINO CHEMICAL INDIA PRIVATE LIMITED NOW MERGED),HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAGATI GREEN MEADOWS AND RESORTS LIMITED,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
PRAGATI GREEN MEADOWS AND RESORTS LIMITED,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ISHOO NARANG,HYDERABAD vs DCIT CIRCLE -2(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
