ITAT Hyderabad Bench
10,989 judgments
OAKTON GLOBAL TECHNOLOGY SERVICES CENTRE (I) PRIVATE LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
OAKTON GLOBAL TECHNOLOGY SERVICES CENTRE (INDIA) PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PASALA JOJAMMA,WARANGAL vs ITO., WARD-1, WARANGAL
us : “1. The order of the learned CIT(A) is erroneous both on facts and in law. 2. The learned CIT(A) erred in deciding the appeal ex-parte without providing opportunity to the appellant; 3. The learned CIT(A) erred in confirming the addition of Rs.11,82,392/- made by the Assessing Officer by applying the provisions of Section 69A of the I.T. Act." 2. Succulently stated, the assessee had filed its return of income for AY 2017-18 on 08.07.2018, declaring an income of Rs.5,03,830/-. Subsequen
KISHORE KUMAR RAJU MUPPALA,CHITTOOR vs ITO., WARD-1, CHITTOOR
THANNERU MASTHAN RAO,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
PRAKASH LAL POTLURI,USA vs ITO (INT TAXN)-2, HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CHELIKAMMUNICATIONS,TIRUPATI vs INCOME TAX OFFICER, WARD-1(2), TIRUPATI., TIRUPATI
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ADP PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON'BLE (Accountant Member)
MARUTHI CONSTRUCTIONS,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
HYDERABAD AREA ROUND TABLE NO 134 CHARTIABLE TRUST,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
HYDERABAD AREA ROUND TABLE NO 134 CHARITABLE TRUST,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia, Accountant Member आ.अपी.सं / ITA Nos.62 & 68/Hyd/2025 (निर्धारण वर्ष/Assessment Year: N.A) | | | | |---|---|---| | Hyderabad Area Round Table No 134 Charitable Trust, Hyderabad PAN:AABTH5683D | Vs. | Commissioner of Income Tax (Exemption ) Hyderabad | | (Appellant) | | (Respondent) | | निर्धारिती द्वारा / Assessee by: | C.A. Sridhar Jhawar | | | राजस्व द्वारा/Revenue by:: | Shri B Balakrishna CIT(DR) | | | सुनवाई की तारीख /Date of
S A PROJECTS, HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
DAKSHAYANI HORTICULTURE PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
ADRIJA FARMS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SPARK VIDYUTH PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SPARK VIDYUTH PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRAYAGA GREEN MEADOWS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
PRATHIMA EGGSEL PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
PRATHIMA EGGSEL PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
