ITAT Hyderabad Bench
10,989 judgments
PRATHIMA RESORTS & RESTAURANTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA RESORTS & RESTAURANTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
MSN INSTITUTE OF MEDICAL SCIENCES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
MSN INSTITUTE OF MEDICAL SCIENCES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
HAMMOND POWER SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
ALMOND HOUSE FOUNDATION,HYDERABAD vs CIT(EXEMPTION)), HYDERABAD
ALMOND HOUSE FOUNDATION,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
MOHAN KRISHNA GAJULAPALLE,HYDERABAD vs ACIT., CIRCLE-12(1), HYDERABAD
MODEL N INDIA SOFTWARE PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE- 5(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
MOHD RIYAZUDDIN,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
EMPLOYEES PROVIDENT FUND ORGANISATION STAFF CO-OP CREDIT SOCIETY LTD,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
DWARAKA PERSHAD RADHEY RAMANLAL,SECUNDERABAD vs ACIT., CIRCLE-10(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DR REDDYS LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-8(1), HYDERABAD
Shri Vijay Pal Rao, Hon'ble (Vice President), Shri Manjunatha G., Hon'ble (Accountant Member)
ASHOK DUPALLY,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
RAS LIFESCIENCES PRIVATE LIMITED,NEW DELHI vs DCIT., CIRCLE 3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE MAMATHA CONSUMERS COOPERATIVE CENTRAL STORES LIMITED,MANCHERIAL vs INCOMETAX OFFICER, WARD-1, MANCHERIAL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
THE MAMATHA CONSUMERS COOPERATIVE CNETRAL STORES LIMITED,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKATA SUNIL BATTARUSHETTY,BANGALORE vs DCIT., CIRCLE- 1, NELLORE
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
UNITED MEDISCRIBE PRIVATE LIMITED,HYDERABAD vs ITO., WARD-17(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
UNITED MEDISCRIBE PRIVATE LIMITED,HYDERABAD vs ITO., WARD 17(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
