ITAT Hyderabad Bench

SHAKTI HORMANN PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD

Shri Vijay Pal Rao, Vice President\nand\nShri Manjunatha G., Accountant Member\nआ.अपी.सं /ITA-TP No.451/Hyd/2022 & 452/Hyd/2022\n(निर्धारण वर्ष/Assessment Year: 2017-18 & 2018-19)\nShakti Hormann Private\nLimited\nHyderabad\n[PAN : AADCS4024Q]\n(Appellant)\nVs.\nAsst.Commissioner of\nIncome Tax\nCircle-3(1)\nHyderabad\n(Respondent)\nनिर्धारिती द्वारा /Assessee by: Shri P.Murali Mohan Rao, AR\nराजस्व द्वारा /Revenue by: Shri B.Bala Krishna, CIT-DR\nसुनवाई की तारीख /Date of Hearing: 15/04/202

DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD vs UNION BANK OF INDIA, HYDERABAD

UNION BANK OF INDIA (ERSTWHILE-ANDHRA BANK),MUMBAI vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ITO, WARD-1(1), HYDERABAD vs ARKA PROPERTIES PRIVATE LIMITED, HYDERABAD

Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)

(LATE) AUDINARAYANA REDDY ALTHURI REP.BY L/R MAHESH REDDY ALTHURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD

SHYAM SUNDER BAHETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4) , HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

SRINIVAS REDDY YEDLA,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET

SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRINIVAS REDDY YEDLA,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET

ASIF ALI MOHD,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

ASIF ALI MOHD,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

MAHESH YADAV ALAM,SECUNDERABAD vs ITO., WARD-15(1), HYDERABAD

MAHESH YADAV ALAM,SECUNDERABAD vs ITO., WARD-15(1), HYDERABAD

SYED KHADER HUSSAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)

SYED KHADER HUSSAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

RUDVIN ENTERPRISES,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD

Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)

SINGANAMALA SARALA,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(2), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

VASANTHA LAXMI VEERAPANENI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

VARA INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs INCOME-TAX OFFICER, WARD-17(1) , SIGNATURE TOWERS, KONDAPUR

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

VARA INFRAPROJECTS PRIVATE LIMITED,HYDERABAD vs INCOME-TAX OFFICER, WARD-17(1), HYDERABAD

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1-(2), HYDERABAD vs M/S. VPR MINING INFRASTRUCTURE PVT LTD, HYDERABAD