ITAT Hyderabad Bench
10,989 judgments
LATE BYRRAJU SOMARAJU REP BY LR BYRRAJU PRATAP RAJU,HYDERABAD vs ITO, WARD-11(1), HYDERABAD
ACIT, CIRCLE-2(1), HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
PRATAP RAJU BYRRAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5) , HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
INCOME TAX OFFICER, WARD-11(5), HYDERABAD vs PRATAP RAJU BYRRAJU , HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
DR Y vs MURTY CHARITABLE TRUST,HYDERABADVS.ITO EXEMPTIONS, WARD-1(1), HYDERABAD
PRATHIPATI RANGAMMA & SUBBAIAH CHARITABLE TRUST,HYDERABAD vs ITO EXEMPTIONS, WARD-1(3), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
DEVI AGRO INDUSTRIES,NIZAMBAD vs ITO., WARD-1, NIZAMABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
SONALI VERMA,SECUNDERABAD vs ITO., WARD-12(6), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G, Accountant Member आ.अपी.सं / ITA No.778/Hyd/2025 (निर्धारण वर्ष/Assessment Year: 2020-21) | Smt. Sonali Verma Secunderabad PAN:AMNPV3410A (Appellant) | Vs. | Income Tax Officer Ward 12 (6) Hyderabad (Respondent) | | :--------------------------------------------------------- | :-- | :--------------------------------------------------- | | निर्धारिती द्वारा / Assessee by: | | Shri SK Chaturvedi, CA | | राजस्व द्वारा / Revenue by:
AP RAJIV SWAGRUHA CORPORATION LIMITED,VIJAYAWADA vs DCIT., CIRCLE-1(1), HYDERABAD
SHAKTI HORMANN PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 3(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G., Accountant Member आ.अपी.सं /ITA No.74/Hyd/2025 (निर्धारण वर्ष/Assessment Year: 2019-20) | Appellant Details | Respondent Details | | :-------------------------- | :--------------------------- | | Shakti Hormann Private Limited, Hyderabad PAN : AADCS4024Q | Vs. DCIT, Circle-3(1), Hyderabad | | (Appellant) | (Respondent) | | निर्धारिती द्वारा / Assessee by: Shri P.Murali Mohan Rao, AR | राजस्व द्वारा /Revenue by: Shri Gurpreet Singh, DR
SHAKTI HORMANN PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE - 3(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
SISTERS OF OUR LADY OF FATIMA PARGI,VIKARABAD vs CIT(EXEMPTIONS), HYDERABAD.
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PARAM EDUCATIONAL SOCIETY,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NATURAL POWER ASIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-16(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
ACIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs VPR MINING INFRASTRUCTURE PVT LTD, HYDERABAD
THE CITIZEN CO-OP-SOCIETY LIMITED,HYDERABAD vs DCIT., CIRCLE-9(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LIMITED CHENNARAOPET,WARANGAL vs ITO, WARD-1, WARANGAL
KURRI NARASIMHA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM
TIRUMALA ESTATES,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SRI BALBHEEMASENA GOWSEVA TRUST,RAWALAPALLY vs CIT (EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
