ITAT Hyderabad Bench
10,989 judgments
IKIGAI KEN FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SIDDHARTHA AGENCIES,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
BIGALA KRISHNA MURTHY FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANANDA PRASAD VENIGALA,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD
the Ld. CIT(A), who upheld the additions. The assessee is now in appeal before this Tribunal. 5. At the outset, the Learned Authorised Representative ("Ld. AR") submitted that the present appeal concerns two issues i.e. (a) disallowance under Section 14A of the Act of Rs.14,80,526/- and (b) addition under Section 68 of the Act of Rs.1,05,50,000/-. 6. As far as the disallowance under Section 14A of the Act is concerned, the Ld. AR first submitted that the disallowance is unjustified because
RAMULU BANDI,HYDERABAD vs ITO WARD-13(1), HYDERABAD
RAMULU BANDI,HYDERABAD vs ITO., WARD-13(1), HYDERABAD
RAMULU BANDI,HYDERABAD vs ITO., WARD-13(1), HYDERABAD
us: “1. The order of the learned Commissioner of Income Tax (Appeals) is against the law, weight of evidence, and probabilities of the case.
OCEAN SPARKLE LIMITED,HYDERABAD vs DCIT., CIRCLE 5(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
HARAGOPAL EDUCATIONAL SOCIETY,HYDERABAD vs CIT (EXEMPTIONS), AAYAKAR BHAVAN, HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MAHESH KUMAR JAIN,HYDERABAD vs DCIT., CENTRAL CIRCLE - 3(3), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENSA INFRASTRUCTURE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
DHARMENDER SHARMA,HYDERABAD vs ITO., WARD -4(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NAMPALLI TEMPLE TRUST,KANDI VILLAGE vs ITO., WARD-11(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
PADMAVATHI MORTHALA,HYDERABAD vs ITO., WARD-11(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DHANALAXMI & COMPANY,HYDERABAD vs ITO., WARD-9(1), HYDERABAD.
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
MOHAN RAO PATIL PRAJA TRUST,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
VENKATESH GANGAKHEDKAR ,HYDERABAD vs ACIT., CIRCLE-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
VENKATESH GANGAKHEDKAR,HYDERABAD vs ACIT., CIRCLE- 9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
VENKATESH GANGAKHEDKAR,HYDERABAD vs ACIT., CIRCLE-9(1), HYDERABAD
VENKATESH GANGAKHEDKAR,HYDERABAD vs ACIT., CIRCLE-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
