ITAT Hyderabad Bench
10,989 judgments
DRB INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD. vs DCIT., CIRCLE 8(1), KONDAPUR, HYDERABAD.
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
HEH THE NIZAMS JUBILEE PAVILION TRUST,HYDERABAD vs ITO., EXEMPTION WARD-1(2), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHRI SHIRIDI SAI SEVA TRUST,HYDERABAD vs ITO., EXEMPTION WARD-1(4), HYDERABAD
DATLA PADMA SUNDARI MEMORIAL CHARITABLE TRUST,HYDERABAD vs ITO (EXEMPTIONS), WARD-1(1), HYDERABAD
SUNLIT EDUCATIONAL SOCIETY,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PODDUTURI RAJASHEKHAR REDDY,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
ACIT., CENTRAL CIRCLE 1(2), HYDERABAD vs AUROBINDO PHARMA LIMITED, HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JOLIREDDY ASWARTHU,ANANTAPUR vs ACIT., CIRCLE-1, ANANTAPUR
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
ALOK KUMAR SIMHARAJU,HYDERABAD vs ITO., WARD-3(4), HYDERABAD
us : “1. The Order made under Section 143(3) dated 27.12.2019 is contrary to facts and law.
LAKSHMIRAMANA BANDARU,KADAPA vs ITO., WARD-1, KADAPA
RAVINDAR REDDY MIRYALA,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
YUG NIRMAN YOJANA GAYATRI PARIWAR TRUST,BERHAMPUR vs CIT(EXEMPTION), HYDERABAD
BAJRANG CUTPIECE CENTRE,HYDERABAD vs ITO., WARD-8(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
UOH STAFF COOPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO., WARD-8(1), HYDERABAD
MANSOOR BASHA COURT,ADONI vs ITO., WARD-1, ADONI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ANANTHA PVC PIPES PRIVATE LIMITED,ANANTAPUR vs ACIT., CIRCLE-1, KURNOOL
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AIJAZ MOHIUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD - 7(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
KASIREDDY SASIKALAMMA,NELLORE vs ITO., WARD -1, GUDUR
ROTI BANK HYDERABAD,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
SIVA MOHAN REDDY PARVATHREDDY,HYDERABAD vs DCIT, CENTRAL CIRCLE-3(2), HYDERABAD
us: “1. The order of the Ld. CIT(A) is erroneous in law as well as facts of the case.
