ITAT Hyderabad Bench
10,989 judgments
SRI BALBHEEMASENA GOWSEVA TRUST,RAWALAPALLY vs CIT (EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RYTHMOS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
NANESH FINANCE CORPORATION,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD
PROF V S RAJU FAMILY CHARITABLE TRUST,HYDERABAD vs ITO., EXEMPTION WARD-1(3), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
IMRAN AZAD WALLANI,HYDERABAD. vs ITO., WARD-8(1), SIGNATURE TOWERS, HYDERABAD.
the Ld. CIT(A). However, the assessee failed to comply with the notices issued by the Ld. CIT(A), and accordingly, the appeal of the assessee was dismissed ex parte.
SEMANTIC SQUARE LLP,AMEENPUR vs INCOME TAX OFFICER, WARD-(1), SANGAREDDY
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SEMANTIC SQUARE LLP,AMEENPUR vs INCOME TAX OFFICER, WARD-(1), SANGAREDDY
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SEMANTIC SQUARE LLP,AMMENPUR vs INCOME TAX OFFICER, WARD-(1), SANGA REDDY
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
DCIT., CIRCLE-1(1), HYDERABAD vs M/S. ARAGEN LIFE SCIENCES LIMITED, HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
PEOPLES PROGRESS TRUST,HYDERABAD vs CIT(EXEMPTIONS), HYDERABD
MALKARI MAHESWARI BAI, KURNOOL vs ITO., WARD-2, KURNOOL
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SYED ZAHED ALI,HYDERABAD vs ITO., WARD-14(1), HYDERABAD
NISHANT CHENNADI,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
RANGISETTI VENKATESWARLU,NALGONDA vs ITO, WARD-1, SURYAPET
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
PINGLE RANADHIR REDDY,SECUNDERABAD vs ITO, WARD-10(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
LATE. MOHAMMAD AFZALUDDIN QURAISHI REPRESENTED BY LEGAL REPRESENTATIVE (LR) MOHAMMAD MASIHUDDIN QU,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
NAGANKESY VENKATA REDDY,SANGAREDDY vs ITO., WARD-1, SANGAREDDY
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SALASAR HANUMAN AGROTECH FOODS PVT LTD,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JAYACHANDRARAJU GANGARAJU,NELLORE vs ITO., WARD-2, NELLORE
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TELANGANA POWER GENERATION CORPORATION LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
