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ITAT Guwahati Bench
1,674 judgments
MATILAL AND GOURI FOOD AND STORAGE (P) LTD,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA, AGARTALA
ITA 60/GTY/2021[2009-10]Status: Disposed8/6/2023AY 2009-10
ABDUL WAHID CHOWDHURY,BADARPUR vs INCOME TAX OFFICER, WARD- KARIMGANJ, KARIMGANJ
ITA 9/GTY/2023[2017-18]Status: Disposed7/6/2023AY 2017-18
S. B. TRADERS,TURA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- BONGAIGAON, BONGAIGAON
ITA 63/GTY/2022[2017-18]Status: Disposed7/6/2023AY 2017-18
INCOME TAX OFFICER, WARD-1, SHILLONG vs HOTCHAND KALACHAND LOUNGANI, SHILLONG
ITA 45/GTY/2022[201920]Status: Disposed7/6/2023
ACIT, CIRCLE- 1, DIBRUGARH vs DEHA ASSAM TEA CO. PRIVATE LIMITED, DIBRUGARH
ITA 44/GTY/2022[2018-19]Status: Disposed7/6/2023AY 2018-19
SHRI ATIKUR RAHMAN,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 10/GTY/2022[2015-16]Status: Disposed7/6/2023AY 2015-16
ITESH BRDOLOI,BONGAIGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 29/GTY/2022[2019-20]Status: Disposed6/6/2023AY 2019-20
PANCHWATI HOLIDAY RESORTS LIMITED,KOLKATA vs DCIT/ACIT CIRCLE- 3, GUWAHATI
ITA 24/GTY/2022[2020-21]Status: Disposed6/6/2023AY 2020-21
DATAMATION SERVICES,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 19/GTY/2022[2019-20]Status: Disposed6/6/2023AY 2019-20
HEMENDRA NATH DEKA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 6/GTY/2022[2019-20]Status: Disposed5/6/2023AY 2019-20
HEMENDRA NATH DEKA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 5/GTY/2022[2018-19]Status: Disposed5/6/2023AY 2018-19
NORTECH POWER PROJECTS (P) LTD,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 63/GTY/2020[2012-13]Status: Disposed31/5/2023AY 2012-13
M/S. RI-KYNJAI SERENITY BY THE LAKE,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 193/GTY/2020[2017-18]Status: Disposed31/5/2023AY 2017-18
M/S. RE-KYNJAI SERENITY BY THE LAKE,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 192/GTY/2020[2016-17]Status: Disposed31/5/2023AY 2016-17
M/S. RI-KYNJAI SERENITY BY THE LAKE,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 191/GTY/2020[2013-14]Status: Disposed31/5/2023AY 2013-14
M/S. RI-KYNJAI SERENITY BY THE LAKE,SHILLONH vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 190/GTY/2020[2012-13]Status: Disposed31/5/2023AY 2012-13
M/S. HOTEL CENTRE POINT,SHILLONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 189/GTY/2020[2017-18]Status: Disposed31/5/2023AY 2017-18
M/S. HOTEL CENTRE POINT,SHILLONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 188/GTY/2020[2016-17]Status: Disposed31/5/2023AY 2016-17
M/S. HOTEL CENTRE POINT,SHILLONG vs INCOME TAX OFFICER, WARD-1, SHILLONG
ITA 187/GTY/2020[2012-13]Status: Disposed31/5/2023AY 2012-13
S. K. TREXIM (P) LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 45/GTY/2021[2012-13]Status: Disposed30/5/2023AY 2012-13
