← All Benches
ITAT Guwahati Bench
1,674 judgments
BETTER POWER SERVICES PVT. LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD - 1 (2), GUWAHATI
ITA 59/GTY/2022[2019-20]Status: Disposed14/6/2023AY 2019-20
BALRAM SINGHI,GUWAHATI vs INCOME TAX OFFICER, WARD-1(1), GUWAHATI
ITA 57/GTY/2022[2020-21]Status: Disposed14/6/2023AY 2020-21
BALRAM SINGHI,GUWAHATI vs INCOME TAX OFFICER, WARD-1(1), GUWAHATI
ITA 56/GTY/2022[2019-20]Status: Disposed14/6/2023AY 2019-20
BALRAM SINGHI,GUWAHATI vs INCOME TAX OFFICER, WARD-1(1), GUWAHATI
ITA 55/GTY/2022[2018-19]Status: Disposed14/6/2023AY 2018-19
PODDAR CAR WORLD (P) LTD.,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 54/GTY/2022[2020-21]Status: Disposed14/6/2023AY 2020-21
PODDAR CAR WORLD (P) LTD.,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 53/GTY/2022[2019-20]Status: Disposed14/6/2023AY 2019-20
PODDAR CAR WORLD (P) LTD.,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 52/GTY/2022[2018-19]Status: Disposed14/6/2023AY 2018-19
DURA ROOF (P) LIMITED,GUWAHATI vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRAL CIRCLE-1CPC, GUWAHATI
ITA 49/GTY/2022[2018-19]Status: Disposed14/6/2023AY 2018-19
BHABANI ROY,AGARTALA vs INCOME TAX OFFICER, WARD-1, AGARTALA
ITA 41/GTY/2022[2012-13]Status: Disposed14/6/2023AY 2012-13
MUKESH CHOKHANI,SHILLONG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 30/GTY/2021[2016-17]Status: Disposed14/6/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- SHILLONG, SHILLONG vs JOWAI CO-OP. URBAN BANK LIMITED, JOWAI
ITA 30/GTY/2022[2015-16]Status: Disposed13/6/2023AY 2015-16
M/S. JACK N JILL,DIMAPUR vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 17/GTY/2022[2019-20]Status: Disposed12/6/2023AY 2019-20
M/S. JACK N JILL,DIMAPUR vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 16/GTY/2022[2018-19]Status: Disposed12/6/2023AY 2018-19
M/S. JACK N JILL,DIMAPUR vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 15/GTY/2022[2017-18]Status: Disposed12/6/2023AY 2017-18
M/S. JACK N JILL,DIMAPUR vs INCOME TAX OFFICER, TDS-1, GUWAHATI
ITA 14/GTY/2022[2016-17]Status: Disposed12/6/2023AY 2016-17
BAZALONI GROUP LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, DIBRUGARH
ITA 28/GTY/2022[2019-20]Status: Disposed9/6/2023AY 2019-20
PABITRA BORO,TANGLA vs INCOME TAX OFFICER, WARD-MANGALDAI, MANGALDAI
ITA 23/GTY/2022[2012-13]Status: Disposed9/6/2023AY 2012-13
SURYA KANT MEHTA,MIZORAM vs ADDL. COMMISSIONER OF INCOME TAX, SILCHAR RANGE, SILCHAR
ITA 22/GTY/2022[2016-17]Status: Disposed9/6/2023AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs GPT-BHARTIA JV, GUWAHATI
ITA 13/GTY/2022[2018-19]Status: Disposed9/6/2023AY 2018-19
KAUSHIK INDUSTRIES (P) LIMITED,TINSUKIA vs INCOME TAX OFFICER, WARD-1, TINSUKIA
ITA 11/GTY/2022[2011-12]Status: Disposed9/6/2023AY 2011-12