← All Benches
ITAT Guwahati Bench
1,674 judgments
STAE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER (EXEMPTION), WARD-2(3), GUWAHATI
ITA 123/GTY/2020[2016-17]Status: Disposed20/7/2023AY 2016-17
STATE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER, (EXEMPTION) WARD-2(3), GUWAHATI
ITA 122/GTY/2020[2015-16]Status: Disposed20/7/2023AY 2015-16
STATE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER, (EXEMPTION), WARD-2(3), GUWAHATI
ITA 121/GTY/2020[2014-15]Status: Disposed20/7/2023AY 2014-15
STATE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER (EXEMPTION), WARD-2(3), GUWAHATI
ITA 120/GTY/2020[2013-14]Status: Disposed20/7/2023AY 2013-14
STATE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER, (EXEMPTION), WARD-2(3), GUWAHATI
ITA 119/GTY/2020[2012-13]Status: Disposed20/7/2023AY 2012-13
M/S. ASSAM TEA CORPORATION LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 216/GTY/2019[2012-13]Status: Disposed20/7/2023AY 2012-13
PRTTHIVI GLOBAL VENTURES (P) LTD,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAC, CIRCLE-3, GUWAHATI
ITA 34/GTY/2021[2010-11]Status: Disposed19/7/2023AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs ROHIT JAIN, SHILLONG
ITA 339/GTY/2019[2017-18]Status: Disposed5/7/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs ROHIT JAIN, SHILLONG
ITA 338/GTY/2019[2016-17]Status: Disposed5/7/2023AY 2016-17
SHRI ABHIJIT RABHA,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-BONGAIGAON, BONGAIGAON
ITA 163/GTY/2019[2015-16]Status: Disposed3/7/2023AY 2015-16
SHRI ABHIJIT RABHA,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-BONGAIGAON, BONGAIGAON
ITA 162/GTY/2019[2014-15]Status: Disposed3/7/2023AY 2014-15
PATKAI PLASTICS PRIVATE LIMITED,DIBRUGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH
ITA 437/GTY/2019[2015-16]Status: Disposed22/6/2023AY 2015-16
AGRIM INFRAPROJECT PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 220/GTY/2019[2013-14]Status: Disposed21/6/2023AY 2013-14
M/S. GANESHBARI TEA CO. (P) LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE - 2, GUWAHATI
ITA 11/GTY/2023[2019-20]Status: Disposed20/6/2023AY 2019-20
CHIDANANDA BORAH,SONITPUR vs INCOME TAX OFFICER, WARD-1, TEZPUT
ITA 8/GTY/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
SHRI MANOJ KUMAR JAJODIA,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 37/GTY/2020[2017-18]Status: Disposed16/6/2023AY 2017-18
SHRI MANOJ KUMAR JAJODIA,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 36/GTY/2020[2016-17]Status: Disposed16/6/2023AY 2016-17
SHRI MANOJ KUMAR JAJODIA,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 35/GTY/2020[2015-16]Status: Disposed16/6/2023AY 2015-16
SHRI MANOJ KUMAR JAJODIA,SHILLONG vs INCOME TAX OFFICER, WARD-2, SHILLONG
ITA 34/GTY/2020[2014-15]Status: Disposed16/6/2023AY 2014-15
BETTER POWER SERVICES PVT. LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD - 1 (2), GUWAHATI
ITA 60/GTY/2022[2020-21]Status: Disposed14/6/2023AY 2020-21
