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ITAT Guwahati Bench

1,674 judgments

D.C.I.T., CIRCLE-1, DIBRUGARH vs BACHH RAJ BAMALWA, DIBRUGARH

ITA 54/GTY/2023[2015-16]Status: Disposed1/9/2023AY 2015-16

D.C.I.T., CIRCLE-1, DIBRUGARH vs BACHH RAJ BAMALWA, DIBRUGARH

ITA 53/GTY/2023[2012-13]Status: Disposed1/9/2023AY 2012-13

DCIT, CIRCLE-1, DIBRUGARH vs BAJRANG LAL BAMALWA, DIBRUGARH

ITA 52/GTY/2023[2013-14]Status: Disposed1/9/2023AY 2013-14

DCIT, CIRCLE-1, DIBRUGARH vs BAJRANG LAL BAMALWA, DIBRUGARH

ITA 51/GTY/2023[2012-13]Status: Disposed1/9/2023AY 2012-13

RAMKY ECI JV,TELEGANA vs INCOME TAX OFFICER, TDS-1, GUWAHATI

ITA 160/GTY/2020[2019-20]Status: Disposed31/8/2023AY 2019-20

RAMKY ECI JV,TELANGANA vs INCOME TAX OFFICER, TDS-1, GUWAHATI

ITA 159/GTY/2020[2018-19]Status: Disposed31/8/2023AY 2018-19

JYOTI PRAKASH DAS,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI

ITA 102/GTY/2020[2017-18]Status: Disposed31/8/2023AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs SHRI PANNALAL BHANSALI, GUWAHATI

ITA 428/GTY/2019[2016-17]Status: Disposed31/8/2023AY 2016-17

DILIP PATHAK,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI

ITA 3/GTY/2022[2019-20]Status: Disposed29/8/2023AY 2019-20

DILIP PATHAK,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI

ITA 2/GTY/2022[2018-19]Status: Disposed29/8/2023AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs M/S. SHIV STEEL INDUSTRIES, GUWAHATI

ITA 176/GTY/2019[2013-14]Status: Disposed24/8/2023AY 2013-14

M/S. ADD CONSTRUCTION,GUWAHATI vs ACIT, CIRCLE -1, GUWAHATI

ITA 14/GTY/2023[2020-21]Status: Disposed22/8/2023AY 2020-21

M/S. ADD CONSTRUCTION,GUWAHATI vs ACIT, CIRCLE -1, GUWAHATI

ITA 13/GTY/2023[2019-20]Status: Disposed22/8/2023AY 2019-20

M/S. ADD CONSTRUCTION,GUWAHATI vs ACIT, CIRCLE -1, GUWAHATI

ITA 12/GTY/2023[2018-19]Status: Disposed22/8/2023AY 2018-19

INCOME TAX OFFICER, WARD-1, SILCHAR vs ROHIT KUMAR GULGULIA, SILCHAR

ITA 182/GTY/2020[2011-12]Status: Disposed16/8/2023AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, GUWAHATI vs BMG INFORMATICS PVT. LTD., GUWAHATI

ITA 61/GTY/2022[2016-17]Status: Disposed7/8/2023AY 2016-17

MONJIL ALI BARBHUIYA,SILCHAR vs INCOME TAX OFFICER, WARD-2, SILCHAR

ITA 28/GTY/2021[2016-17]Status: Disposed28/7/2023AY 2016-17

PRIYANSHU BOIRAGI,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI

ITA 61/GTY/2021[2014-15]Status: Disposed24/7/2023AY 2014-15

M/S. ASSAM TEA CORPORATION LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI

ITA 85/GTY/2020[2012-13]Status: Disposed20/7/2023AY 2012-13

STATE HEALTH SOCIETY ASSAM,GUWAHATI vs INCOME TAX OFFICER (EXEMPTION), WARD-2(3), GUWAHATI

ITA 124/GTY/2020[2017-18]Status: Disposed20/7/2023AY 2017-18