← All Benches
ITAT Guwahati Bench
1,674 judgments
JAY KISHAN MANDAL,NAGAON vs INCOME TAX OFFICER, WARD-1, NAGAON
ITA 52/GTY/2021[2013-14]Status: Disposed25/5/2023AY 2013-14
JAY KISHAN MANDAL,NAGAON vs INCOME TAX OFFICER, WARD-1, NAGAON
ITA 51/GTY/2021[2012-13]Status: Disposed25/5/2023AY 2012-13
SHRI KOMAL KUMBHAT,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 136/GTY/2020[2014-15]Status: Disposed25/5/2023AY 2014-15
MRS. NIDHI AGARWAL,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH
ITA 264/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
M/S. VIKASH AGARWAL(HUF),TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, TINSUKIA
ITA 263/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
M/S. LALIT KUMAR BANSAL & SONS,HUF,TINSUKIA vs INCOME TAX OFFICER, WARD-1, TINSUKIA
ITA 257/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
MR. SUSHIL KUMAR BANSAL,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA
ITA 256/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
M/S. ANAND KUMAR BANSAL & SONS, HUF,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA
ITA 255/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
MR. ANAND KUMAR BANSAL,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA
ITA 254/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
MRS. MAMTA BANSAL,TINSUKIA vs INCOME TAX OFFICER, WARD-1, TINSUKIA
ITA 253/GTY/2018[2015-16]Status: Disposed24/5/2023AY 2015-16
SHRI ROHIT KUMAR DEORAH,GUWAHATI vs PRINCIPAL COMMISSIONER OF INCOME TAX, GUWAHATI-1, GUWAHATI
ITA 43/GTY/2021[2012-13]Status: Disposed23/5/2023AY 2012-13
AMIT GHORAWAT,GUWAHATI vs PR. COMMISSIONER OF INCOME TAX, GUWAHATI-1
ITA 40/GTY/2021[2015-16]Status: Disposed23/5/2023AY 2015-16
DR. NORMAN TUNNEL HOSPITAL,JOWAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA
ITA 37/GTY/2021[2019-20]Status: Disposed23/5/2023AY 2019-20
INFOTECH SOLUTION,GUWAHATI vs ASSTT. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 58/GTY/2021[2018-19]Status: Disposed17/5/2023AY 2018-19
M/S. DREAM BUILDCON (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-2(1), GUWAHATI
ITA 25/GTY/2021[2012-13]Status: Disposed2/5/2023AY 2012-13
ANUP TRADE AND TRANSPORT (P) LTD.,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 59/GTY/2020[2015-16]Status: Disposed1/5/2023AY 2015-16
PRADIP KUMAR AGARWALLA GOYAL,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 57/GTY/2020[2014-15]Status: Disposed1/5/2023AY 2014-15
MUBASHSHIR AHMED,GUWAHATI vs INCOME TAX OFFICER, WARD-1(4), GUWAHATI
ITA 4/GTY/2022[2016-17]Status: Disposed28/4/2023AY 2016-17
CARBON SPECIALITIES LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 27/GTY/2021[2014-15]Status: Disposed28/4/2023AY 2014-15
CARBON SPECIALITIES LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI
ITA 26/GTY/2021[2009-10]Status: Disposed28/4/2023AY 2009-10