MATILAL AND GOURI FOOD AND STORAGE (P) LTD,AGARTALA vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA, AGARTALA

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ITA 60/GTY/2021Status: DisposedITAT Guwahati08 June 2023AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal granted the assessee's request to withdraw the appeal. Consequently, the appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the Principal Commissioner of Income Tax under Section 264 of the Income Tax Act. The assessee's authorized representative sought permission to withdraw the appeal.

What were the issues?

Whether the assessee has the right to withdraw its appeal before the Tribunal.

Which sections of the Income-tax Act were involved?

Section 264

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “GUWAHATI BENCH, GUWAHATI

Before: Shri Sanjay Garg & Shri Girish Agrawal

order : June 08, 2023 आदेश / ORDER संजय गग�, �या�यक सद�य �वारा / Per Sanjay Garg, Judicial Member: The present appeal has been preferred by the assessee against the order dated 31.03.2021 of the Principal Commissioner of Income Tax [hereinafter referred to as ‘PCIT’] passed u/s 264 of the Income Tax Act (hereinafter referred to as the ‘Act’).

2.

At the outset, the authorized representative of the assessee has sought permission of the Bench to withdraw this appeal filed by the assessee. Since the ld. DR has no objection in this regard, the Assessment Year: 2009-10 Matilal And Gouri Food And Storage Pvt. Ltd permission as sought by the assessee is granted and this appeal of the assessee is dismissed as withdrawn.

3.

In the result, the captioned appeal of the assessee is dismissed as withdrawn. Kolkata, the 8th June, 2023. Sd/- Sd/- [�गर�श अ�वाल /Girish Agrawal] [संजय गग� /Sanjay Garg] लेखा सद�य/Accountant Member �या�यक सद�य/Judicial Member Dated: 08.06.2023. RS Copy of the order forwarded to: 1. Matilal And Gouri Food And Storage Pvt. Ltd 2. ACIT, Circle-Agartala, Agartala 3. CIT (A)- 4. CIT- , 5. CIT(DR),

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