ITAT Gujarat Bench

MANSUKHBHAI NARAYANBHAI KARAVADIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

JAYRAMBHAI BABULAL GANATRA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

RIZVAN HARUN CHARIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

ABDUL GAFAR ABDUL MASJID vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SACHIN MOHANBHAI SIDPARA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VRAJLAL MOHANLAL VADGAMA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

JYOTIBEN RAJESHBHAI PADHIYAR vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

KETAN CORPORATION THROUGH KETANKUMAR LAXMIDAS KOTECHA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SHREE JAMNAGAR SAHKARI UDHYOGNAGAR SANGH LTD THROUGH VIJAYAN RAJAMANICKA NADAR PAGALAM vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

MILANKUMAR LAXMIDAS KOTECHA vs JAMNAGAR MUNICIPAL CORPORATION THROU MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VIJAYAN RAJAMANICKA NADAR PAGALAM vs JAMNAGAR MUNICIPAL CORPORATION

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PREMGIBHAI ZAVERBHAI DABHI vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA

IN-CHARGE PRINCIPAPL COMMISSIONER OF INCOME TAX, VALSAD vs GAUTAM RATILAL DESAI

IN-CHARGE PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD vs GAUTAM RATILAL DESAI

IN-CHARGE PRINCIPAPL COMMISSIONER OF INCOME TAX, VALSAD vs GAUTAM RATILAL DESAI

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs WAVES FOOD PVT. LTD.

PR. COMMISSIONER OF INCOME TAX, RAJKOT I vs KEWAR CARRIER HANDLING AND TRANSPORT CO.

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs TORRENT PVT. LTD.

PR. COMMISSIONER INCOME TAX SURAT 1 vs GOVIND GOPAL GOYAL

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs VIBHUTI ORGANISERS PVT. LTD.