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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT INTERNATIONAL FINANCE TECH-CITY CO. LTD.

TAXAP/278/201915/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ARVIND MILLS LTD.

TAXAP/277/201915/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VAIBHAVLAXMI INTERNATIONAL LTD.

TAXAP/274/201915/7/2019

NAMAN V YAGNIK HUF, PROPRIETOR DARSH ENTERPRISE vs THE INCOME TAX OFFICER WARD 1(3)(8), SURAT

TAXAP/1259/201815/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs MAINAK COMTRADE PVT. LTD.

TAXAP/272/201915/7/2019

RAMESHCHANDRA RANGILDAS MEHTA, PROP. OF M/S SUNIT TRADING COMPANY vs THE INCOME TAX OFFICER WARD 3(2)(3), SURAT

TAXAP/1203/201815/7/2019

CAMA HOTELS LTD. vs SAMIR VAKIL OR HIS SUCCESSOR DY. CIT (OSD)

SCA/13445/200712/7/2019

DAKSHIN GUJARAT VIJ COMPANY LIMITED vs SANKET ENTERPRISE

SCA/11349/20169/7/2019

HONOURABLE MR. JUSTICE A.Y. KOGJE

SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT PVT. LTD vs DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/330/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VISHAL PLASTOMERS PVT. LTD.

TAXAP/242/20199/7/2019

BIPINBHAI BACHUBHAI KATARIA L/R OF LATE BACHUBHAI RAMBHAI KATARIA vs INCOME TAX OFFICER

SCA/7850/20199/7/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT STATE PETRONET LIMITED

TAXAP/208/20199/7/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S S.N.REALTY INFRASTRUCTURE (P) LTD

TAXAP/341/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M AND B ENGINEERING LTD.

TAXAP/265/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs SANDEEP P. SHAH

TAXAP/260/20199/7/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT STATE PETRONET LIMITED

TAXAP/209/20199/7/2019

PR. COMMISSIONER OF INCOME TAX, RAJKOT I vs RAJENDRASINH AJITSINH JADEJA

TAXAP/264/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GREENLAND INFRACON P. LTD.

TAXAP/239/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs MAGIC SHARE TRADERS LTD.

TAXAP/263/20199/7/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GREENLAND INFRACON P. LTD.

TAXAP/238/20199/7/2019