← All Benches
ITAT Gujarat Bench
6,755 judgments
PR. COMMISSIONER INCOME TAX vs ILIYAS J. MAKDA
TAXAP/354/20199/7/2019
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VISHAL PLASTOMERS PVT. LTD.
TAXAP/241/20199/7/2019
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs MEHUL T DESAI, PROP. OF YASH CLINICAL LABORATORY
TAXAP/315/20198/7/2019
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs RJD BUILDCON LIMITED
TAXAP/297/20198/7/2019
PRINCIPAL COMMISSIONER OF INCOME TAX vs JIGNESH BHAGWANDAS PATEL
TAXAP/282/20198/7/2019
PRINCIPAL COMMISSIONER INCOME TAX SURAT 1 vs AMIT VASANTLAL SHAH
TAXAP/287/20198/7/2019
PRINCIPAL COMMISSIONER OF INCOME TAX vs JIGNESH BHAGWANDAS PATEL
TAXAP/283/20198/7/2019
MITULBHAI BHIHARILAL MAJETHIYA vs RUPALBEN W/O MITULBHAI MAJETHIYA (THAKKAR)AND D/O MAHESHBHAI HANSRAJ, JOBANPUTRA
SCA/19558/20173/7/2019
HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
RUPALBEN W/O. MITULBHAI MAJETHIYA (THAKKAR) vs MITULBHAI BIHARILAL MAJETHIYA
SCA/13598/20173/7/2019
HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KAILASHBEN WD/O NARENDRASINH JASAVANTSINH VIHOL vs MADANLAL DOLATRAMJI PURABIYA (VANAGAR)
FA/625/20102/7/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE B.N. KARIA
VEER INDUSTRIES LTD. vs THE COMMERCIAL TAX OFFICER(4)
SCA/13718/201828/6/2019
PARAS SHANTILAL SAVLA vs STATE OF GUJARAT
SCA/7801/201927/6/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
M/S AMIT COTTON INDUSTRIES THROU PARTNER, VELJIBHAI VIRJIBHAI RANIPA vs PRINCIPAL COMMISSIONER OF CUSTOMS
SCA/20126/201827/6/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
M/S DIAMOND NATION vs DEPUTY STATE TAX COMMISSIONER
SCA/5230/201826/6/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
M/S NEW DIAMOND ERA vs DEPUTY STATE TAX COMMISSIONER
SCA/5231/201826/6/2019
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 2 vs M/S PARTH PROTEINS PVT LTD
TAXAP/218/201925/6/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT 3 vs GOKUL CERAMICS PVT LTD
TAXAP/205/201925/6/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
PRINCIPAL COMMISSIONER OF INCOME TAX vs AMITKUMAR T PATEL
TAXAP/186/201925/6/2019
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
BHAVINBHAI BHAILALBHAI PATEL vs ASHOKBHAI KANTILAL KAPADIYA
SCA/10841/201925/6/2019
HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
NANDUBEN RATILAL PATEL (SINCE DECD. ) THROUGH HER LEGAL HEIR PRAMOD RATILAL PATEL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)
SCA/10405/201925/6/2019
