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ITAT Gujarat Bench

6,755 judgments

PRIN. COMMISSIONER OF INCOME TAX vs SIYARAM METALS P. LTD.

TAXAP/183/201925/6/2019

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT HOUSING BOARD (GHB)

TAXAP/184/201925/6/2019

CAIRN INDIA HOLDING LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX ( INTL TAXN ) 1

TAXAP/213/201925/6/2019

LATE BHARTI HARENDRA MODI BY HER LEGAL HEIR NIKHIL HARENDR MODI vs INCOME TAX OFFICER, WARD 3(1)(2), VADODARA

SCA/10404/201925/6/2019

SHYAM SUNDER TIBREWAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2)

SCA/18636/201825/6/2019

JARUN PHARMACEUTICALS PVT LTD. vs THE INCOME TAX OFFICER, WARD 2(1)(2)

SCA/19008/201825/6/2019

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 2 vs M/S PARTH PROTEINS PVT LTD

TAXAP/217/201925/6/2019

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs GANGA GLAZED TILES PVT. LTD

TAXAP/206/201925/6/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT 3 vs GOKUL CERAMICS PVT LTD

TAXAP/204/201925/6/2019

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S RUTA JEWELS

TAXAP/168/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HARIKRISHAN S VIRMANI

TAXAP/164/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

ISHWARLAL HARJIVANDAS JEWELLERS PVT LTD THROUGH DIRECTOR BIPINCHANDRA ISHWARLAL PATEL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1)

SCA/960/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

BIPINCHANDRA ISHWARLAL CHOKSHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1)

SCA/957/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

JHAVERI TRADING AND INVESTMENT PVT LTD RAJESH NANUBHAI JHAVERI (DIRECTOR) vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1)

SCA/951/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

RAJESH NANUBHAI JHAVERI vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1)

SCA/949/201924/6/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S RUTA JEWELS

TAXAP/165/201924/6/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs M/S NIRMA CHEMICALS WORKS PVT LTD

TAXAP/128/201924/6/2019

SHRI DALPATSINH UKABHAI VASAVA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 2

SCA/9825/201924/6/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 4 vs THE PANCHMAHAL DIST CO-OPERATIVE MILK PRODUCTS (SIS. PRODUCERS) UNION LTD

TAXAP/154/201924/6/2019

NIRAL BHARAT MODI vs INCOME TAX OFFICER WARD 5(3)(4)

SCA/20528/201824/6/2019