ITAT Gujarat Bench
6,755 judgments
KARACHI ENG AND FOUNDRY WORKS THROUGH BHANJIBHAI SANGHRAM PATEL vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
NAKUMCOLD STORAGE PRIVATE LTD THROUGH KARSAN HIRALAL NAKUM vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MRF TYRES THROUGH SAHIN MAQSUD VEHVARIYA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
LALITBHAI MANJIBHAI RAMANI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
NAYANABEN HITENDRABHAI RATHOD vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
GOLD STAR BATTERY LTD THROUGH ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
LALITBHAI MANJIBHAI RAMANI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
DHIMANTBHAI CHAMPAKLAL MEHTA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
ARVINDBHAI CHAMPAKLAL MEHTA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
VARSHA PRAVIN KANABAR vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
DHARMENDRABHAI JAGJIVANBHAI CHANDRA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MAYCO AUTO INDUSTRIES THROUGH NAUNITBHAI MOHANLAL KHAMBHATIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
NITIN NARROTTAMDAS KANABAR vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
M. KANTILAL AND CO. THROUGH KANTILAL NATHALAL VASA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
GAURIBEN DHIRAJLAL DHANEJA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
DHIRAJLAL BAVANJIBHAI DHANEJA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
VIMALBHAI ARVINDBHAI VARIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
SACHINBHAI VRAJLAL VADGAMA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
CHAGANLAL KARSHANBHAI PATEL vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
CHANDULAL NATHALAL VASA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
