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ITAT Gujarat Bench

6,755 judgments

GOLD STAR BATTERY PVT. LTD. THRU. ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18488/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

KAUSHIK KANAKBHAI JHAVERI vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18487/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

RAJESH LALJIBHAI KUKDIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

SCA/18486/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOLD STAR BATTERY PVT. LTD. THRU. ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18485/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRAGNESH ASHOKBHAI PANDYA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18484/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

ARJANBHAI DAYABHAI RATHOD vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18483/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

RASIK LALJIBHAI KUKDIYA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

SCA/18482/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOLD STAR BATTERY PVT. LTD. THRU. ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18481/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

H R AND SONS THROUGH SAURABH BADIYANI vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18480/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

GOLD STAR BATTERY PVT. LTD. THRU. ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18479/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

KALPESHBHAI PRATAPBHAI BARAI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER

SCA/18478/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

BHARATKUMAR VALLABHDAS AMLANI vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18477/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

AJAYSINH CHHATRASINH CHUDASAMA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18475/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SUJATA INTERNATIONAL THROUGH MANSUKHBHAI PRAGJIBHAI NAKUM vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISIONER

SCA/18474/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VIJAYBHAI NANJIBHAI MEHTA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18473/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SHASHIKANT RAVJIBHAI PAKAHANIYA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18472/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SABIR MAHMAD ALI KAPASI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISIONER

SCA/18471/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

VISHAL CHAMPAKAL PATEL vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18470/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

SABIR ASGARBHAI GANDHI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISIONER

SCA/18468/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

MULJIBHAI MOHANBHAI PANSARA vs JAMNAGAR MUNICIPAL CORPORATION

SCA/18466/201815/7/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO