ITAT Gujarat Bench
6,755 judgments
PANKAJBHAI NARSIRAM MANDALIYA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
SHRI JAMNAGAR SAHKARI UDHYOGNAGAR SANGH LTD THROUGH VIJAYANA RAJAMANICKA NADAR PAGALAM vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MAHAVIR TRADERS THROUGH RAMNIKLAL MANSUKHLAL SHAH vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
VASUDEV ENTERPRISE THRU. PARTNER JAGDISHBHAI HARIDAS SACHDEV vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
SABIR SIFUDIN MODI vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MANJULABEN KANAKLAL JHAVERI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
DWARKADHISH EXPORTER THROUGH JIGNESH SHASHKANTY MASHRU vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
ARVINDKUMAR NYALCHAND MEHTA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MANJULABEN KANAKLAL JHAVERI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
CHANDRAKANT NYALCHAND MEHTA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
PROGRESSIVE MOTORS PVT LTD THROUGH NARANBHAI GANGAJI KOTHARI vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MANSUKHBHAI NARAYANBHAI KARAVADIYA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
NANJI GOVIND VADGAMA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
J J FABRICATON THROUGH KAUSHIK ANUP NIMBARK vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MULJIBHAI MOHANBHAI PANSARA vs JAMNAGAR MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
HARENBHAI CHHELBHAI RADIA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
MANJULABEN KANAKLAL JHAVERI vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
GOLD STAR BATTERY PVT. LTD. THRU. ALPESHKUMAR PARSOTTAMBHAI HIRPARA vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
KRISHNA CEMENT PRODUCTS THROUGH KACHARABHAI KHIMJIBHAI CHAUHAN vs JAMNAGAR MUNICIPAL CORPORATION THROUGH THE MUNICIPAL COMMISSIONER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
NAKUMCOLD STORAGE PRIVATE LTD THROU KARSAN HIRALAL NAKUM vs JAMNAGAR MUNICIPAL CORPORATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO