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ITAT Gujarat Bench

6,755 judgments

BHANUBEN MANSUKHLAL KHIMASHIA vs THE INCOME TAX OFFICER WARD 3(1)

SCA/20729/201915/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

REKHA DHIRAJLAL KHIMASIA vs THE INCOME TAX OFFICER WARD 3(1)

SCA/20714/201915/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

PURSHOTTAMBHAI BACHUBHAI PITRODA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 3(2)

SCA/16917/201815/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

BAROQUE PHARMACEUTICALS PRIVATE LIMITED vs OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)

SCA/18764/201912/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY

TAXAP/71/202112/3/2021

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY

TAXAP/70/202112/3/2021

GUBARJI MATHURJI THAKOR vs THE INCOME TAX OFFICER

SCA/7226/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

SUMANDEEP VIDYAPEETH vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/22471/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

SUMANDEEP VIDYAPEETH THROUGH PRESIDENT/MANAGING TRUSTEE DIXIT SHAH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2 EXEMPTIONS

SCA/20755/201810/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

ASHAPURA HANDLING vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20428/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

VAISHNUDEVI HANDLING AGENCY vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20427/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

RAJESH BHURABHAI RABARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20418/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

DAHYABHAI BHURABHAI RABARI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20414/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

MAHADESHWAR LOGISTICS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20410/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

ASHAPURA ENTERPRISE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1

SCA/20409/201910/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

NISHA DIAMONDS PRIVATE LIMITED vs INCOME TAX OFFICER WARD 1(1)(4)

SCA/22187/20199/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

GARVIT DIAMONDS PVT. LTD. vs INCOME TAX OFFICER

SCA/21125/20199/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

KESHAV DIAMONDS PVT. LTD. vs INCOME TAX OFFICER

SCA/21124/20199/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

MADHAV GEMS PRIVATE LIMITED vs INCOME TAX OFFICER

SCA/21119/20199/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

LATE BHUPENDRA BHIKHALAL DESAI (SINCE DECD.) THROUGH LEGAL HEIR RAJU BHUPENDRA DESAI vs THE INCOME TAX OFFICER WARD 1(2)(1)

SCA/22478/20198/3/2021

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA