← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF WEALTH-TAX vs SUMANKUMAR ISHWARLAL PAREKH
WTR/115/199410/8/2005
COMMISSIONER OF WEALTH-TAX vs R.R. PATEL BY L/H K.R. PATEL
WTR/26/199410/8/2005
COMMISSIONER OF WEALTH-TAX vs S. D. JADEJA
WTR/29/199410/8/2005
COMMISSIONER OF WEALTH TAX vs CHANCHALBEN W/O. HARILAL JAMNADAS
WTR/110/19944/8/2005
COMMISSIONER OF WEALTH-TAX vs MEHUL K PATEL
WTR/87/19944/8/2005
COMMISSIONER OF WEALTH-TAX vs IBRAHIM A. KAPASI
WTR/22/19944/8/2005
COMMISSIONER OF INCOME TAX vs STARLIGHT SILK MILLS PVT LTD
ITR/326/19933/8/2005
COMMISSIONER OF WEALTH-TAX vs RASIKLAL D AMIN
WTR/5/19943/8/2005
COMMISSIONER OF WEALTH-TAX vs ANILKUMAR MANILAL VIRANI
WTR/46/19943/8/2005
GANESH CHHABABHAI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/331/19932/8/2005
COMMISSIONER OF INCOME TAX vs CALAMA PUMPS PVT LTD
ITR/342/19932/8/2005
COMMISSIONER OF INCOME TAX vs MAHENDRA R DIVECHA
ITR/334/199326/7/2005
COMMISSIONER OF INCOME TAX vs NAYANABEN MANSUKHLAL RAICHURA
ITR/273/199321/7/2005
RAMILABEN RATILAL SHAH vs COMMISSIONER OF INCOME TAX
ITR/264/199321/7/2005
COMMISSIONER OF INCOME TAX vs VALIMKBHAI H PATEL
ITR/277/199321/7/2005
COMMISSIONER OF INCOME TAX vs U K TEXTILE
ITR/261/199313/7/2005
COMMISSIONER OF INCOME-TAX vs NARESH RATILAL SHAH
ITR/194/199313/7/2005
BARKHA INVESTMENTS & TRADING CO vs COMMISSIONER OF INCOME TAX
ITR/266/199312/7/2005
DAHOD SAHAKARI KHARID VECHAN SANGH LTD vs COMMISSIONER OF INCOME TAX
ITR/265/199312/7/2005
COMMISSIONER OF INCOME TAX vs CADILA CHEMICALS P LTD
ITR/259/199311/7/2005