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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs OCEANIC SHIPPING SERVICE OF M T SUHAIL

ITR/253/19938/7/2005

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS,

ITR/62/19936/7/2005

COMMISSIONER OF INCOME-TAX vs PANKAJ DYESTUFF INDUSTRIES

ITR/241/19936/7/2005

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS

ITR/173/19896/7/2005

COMMISSIONER OF INCOME-TAX vs NIMA LIMITED

ITR/229/19935/7/2005

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP LTD

ITR/237/19935/7/2005

THE COMMISSIONER OF INCOME TAX vs PRAGATI CO.OP BANK LTD.

ITR/215/199329/6/2005

COMMISSIONER OF INCOME-TAX vs NEEKA TUBES PVT LTD

ITR/212/199328/6/2005

COMMISSIONER OF INCOME-TAX vs ABIMAY FAMILY TRUST

ITR/203/199322/6/2005

COMMISSIONER OF INCOME TAX vs SANJAY OIL CAKE INDUST.

ITR/165/199322/6/2005

COMMISSIONER OF INCOME-TAX vs NACHMO MARKETING PVT. LTD.

ITR/187/199321/6/2005

COMMISSIONER OF INCOME TAX vs SCIENTIFIC CHEMICALS

ITR/182/199321/6/2005

COMMISSIONER OF INCOME TAX vs ALEMBIC GLASS INDUSTRIES LTD.

ITR/162/199317/6/2005

COMMISSIONER OF INCOME TAX vs GARDEN SILK WEAVING FACTORY

ITR/139/199315/6/2005

COMMISSIONER OF INCOME-TAX vs MAHAVIR SHIP BREAKING CO. PVT.LTD.

ITR/120/199314/6/2005

SAYAJI INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX

ITR/136/19935/5/2005

COMMISSIONER OF INCOME TAX vs ACCURATE ENGG. CO. LTD.

ITR/206/199429/4/2005

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

ACCURATE TURST vs COMMISSIONER OF INCOME TAX

ITR/69/199329/4/2005

RAKESH SHANTILAL MARDIA vs ASST. COMMISSIONER OF I.T.'

SCA/316/200521/4/2005

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

K KACHARADAS PATEL SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME TAX

ITR/59/19931/3/2005