← All Benches
ITAT Gujarat Bench
6,755 judgments
NIRMA SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/61/19931/3/2005
COMMISSIONER OF INCOME-TAX vs MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD
ITR/26/199324/2/2005
COMMISSIONER OF INCOME-TAX vs GAEKWAD & COMPANY
ITR/42/199317/2/2005
COMMISSIONER OF INCOME-TAX vs RAYMON GLUES & CHEMICALS
ITR/31/199316/2/2005
COMMISSIONER OF INCOME TAX vs POLY STEELS (INDIA)LTD.
ITR/412/199215/2/2005
BHAGWATILAL G SHAH vs COMMISSIONER OF INCOME TAX
ITR/16/199210/2/2005
ROHIT MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITR/7/19939/2/2005
COMMISSIONER OF INCOME TAX vs GUJARAT ALKALIES & CHEMICALS LTD.
ITR/9/19939/2/2005
COMMISSIONER OF INCOME TAX vs AMBICA CEMENT PRODUCTS
ITR/13/19939/2/2005
COMMISSIONER OF INCOME-TAX vs RAINBOW INDUSTRIES PVT LTD
ITR/50/19933/2/2005
COMMISSIONER OF INCOME TAX vs HYNOUP FOOD & OIL IND. PVT.LTD
ITR/19/19933/2/2005
COMMISSIONER OF INCOME TAX vs SUPER CAST ALLOY FOUNDRIES LTD
ITR/308/19922/2/2005
COMMISSIONER OF INCOME-TAX vs SIF STEEL LTD.
ITR/377/19921/2/2005
COMMISSIONER OF INCOME TAX vs KOHINOOR FLOUR MILLS PVT.LTD.
ITR/420/19921/2/2005
COMMISSIONER OF INCOME TAX vs DINESH MILLS LTD.
ITR/330/199219/1/2005
COMMISSIONER OF INCOME TAX vs PROFESSIONAL INFORMATION SYSTEMS & MANAGEMENT
ITR/304/199219/1/2005
COMMISSIONER OF INCOME TAX vs I G GANDHI SILK MILLS LTD.
ITR/297/199219/1/2005
M/S.DAGINA vs DY.C.I.T.
TAXAP/100/200418/1/2005
COMMISSIONER OF INCOME-TAX vs GURJAR SUTHAR PRAGATI MANDAL
ITR/396/199210/1/2005
KRISHNA KESHAV LABORATORIES LIMITED vs COMMISISONER OF INCOME-TAX
ITR/179/199210/1/2005
