← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs RUTESHBHAI K. BHATT
ITR/280/199210/1/2005
COMMISSIONER OF INCOME-TAX vs SAURASHTRA CEMENT & CHEMICAL INDUSTRIES LTD.
ITR/193/199210/1/2005
SHETH CONSTRUCTION CO. vs INCOME TAX OFFICER
TAXAP/451/200430/12/2004
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs MAYUR FOUNDATION
ITR/140/199229/12/2004
COMMISSIONER OF INCOME-TAX vs RAVINDRA CHANDULAL SHAH
ITR/134/199229/12/2004
COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGG.PVT.LTD.
ITR/86/199229/12/2004
S.R. KOSHTI vs COMMISSIONEER OF INCOME-TAX
SCA/9998/200428/12/2004
COMMISSIONER OF INCOME TAX vs M/S. KASHIRAM OMPRAKASH
ITR/48/199227/12/2004
LALLUBHAI JOGIBHAI PATEL vs COMMISSIONER OF WEALTH-TAX
WTR/54/199323/12/2004
COMMISSIONER OF INCOME TAX vs NARESH TEXTILES
ITR/41/199223/12/2004
COMMISSIONER OF WEALTH TAX vs RAMESHCHANDRA KESHAVLAL
WTR/26/199322/12/2004
COMMISSIONER OF INCOME TAX vs LAXMI TALKIES,
ITR/40/199215/12/2004
M/S. JYOTI LIMITED vs THE COMMISSIONER OF INCOME TAX
ITR/2/199214/12/2004
COMMISSIONER OF INCOME TAX vs SAMIR J. THAKORE
WTR/38/199113/12/2004
COMMISSIONER OF INCOME TAX vs ADVANCE CONSRUCTION CO.PVT. LTD.
ITR/34/19929/12/2004
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs S. C. SHAH & OTHERS
ITR/241/19919/12/2004
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs AVANIBEN B. KINARIWALA
ITA/223/19989/12/2004
COMMISSIONER OF INCOME TAX vs PRADIP J. KINARIWALA
ITA/220/19989/12/2004
COMMISSIONER OF INCOME TAX vs PRASHANTBHAI J. KINARIWALA
ITA/119/19989/12/2004
COMMISSIONER OF INCOME TAX vs STELLABEN D/O.JIVANLAL KINARI-WALA
ITA/219/19999/12/2004
