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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs DILIPBHAI J. KINARIWALA

ITA/130/19989/12/2004

COMMISSIONER OF INCOME-TAX vs JUPITER CONSTN. CO.

ITR/236/19912/12/2004

MIHIR TEXTILES LTD vs COMMISSIONER OF INCOME-TAX

ITR/207/19912/12/2004

COMMISSIONER OF INCOME-TAX vs P PRAVIN & CO

ITR/186/199130/11/2004

COMMISSIONER OF INCOME TAX vs ADVANCE CONSTRUCTION CO. P. LTD.

ITR/175/199125/11/2004

EMMERICH JAEGAR vs COMMISSIONER OF INCOME-TAX

ITR/192/199125/11/2004

KWALITY STEEL SUPPLIERS vs C.I.T.

TAXAP/107/20026/8/2004

SHANBTABEN R CHOKSI SINCE DECEASED THRO HER HEIRS vs COMMISSIONER OF INCOME-TAX

SCA/5567/19911/7/2004

PATIDAR OIL CAKE INDUSTRIES vs DY.COMISSIONER OF INCOME TAX

SCA/2588/199623/6/2004

VIKAS PRINTERY vs ASSISTANT COLLECTOR OF INCOME-TAX (INVESTIGATION),

SCA/8535/199122/6/2004

DR. K.M. SHAH vs DY. C.I.T.

TAXAP/118/20017/5/2004

COMMISSIONER OF WEALTH-TAX vs ABDULSAEED ABDULHAMID PATEL

WTR/57/19905/5/2004

J.R. DYEING & PRINTING MILLS PVT. LTD. vs A.C.I.T.

TAXAP/609/200317/3/2004

PARLE INTERNATIONAL LTD. vs COMMISSIONER OF INCOME TAX AHMEDABAD III

SCA/3118/200412/3/2004

C S HOTELS PVT LTD vs COMMISSIONER OF INCOME TAX

ITR/231/199111/2/2004

COMMISSIONER OF INCOME TAX vs BHANUMATI AND SONS TRUST

ITR/210/19955/2/2004

C.I.T. vs TRIMURTI BUILDERS

ITR/196/199128/1/2004

HIMSON TEXTILE ENGG INDUSTRIESPVT LTD vs COMMISSIONER OF INCOME TAX

ITR/77/199222/1/2004

COMMISSIONER OF INCOME TAX vs PARWATIBEN TRUST

WTR/29/199115/1/2004

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE A.M.KAPADIA

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/192/200315/1/2004