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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/191/200315/1/2004

COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI & SARLADEVI SARABHAI D TRUST NO.2

ITR/39/19923/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI (A.15)D.TRUST

ITR/112/19923/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D. TRUST NO.5

ITR/111/19923/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D TRUST

ITR/100/19913/12/2003

COMMISSIONER OF INCOME-TAX vs VALLABH GLASS WORKS LTD.

ITR/242/199118/9/2003

COMMISSIONER OF INCOME TAX vs MALIK DISCRETIONARY FAMILY TRUST

SCA/7110/200217/9/2003

COMMISSIONER OF INCOME TAX vs KISMET PVT LTD

ITR/222/199111/9/2003

COMMISSIONER OF INCOME-TAX vs TRANSPEK INDUSTRY LTD

ITR/20/19924/9/2003

COMMISSIONER OF INCOME TAX vs STAR STEEL PVT.LTD.

ITR/155/19914/9/2003

COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENTS PVT.LTD.

ITR/38/19924/9/2003

COMMISSIONER OF INCOME TAX vs STAR STEEL PVT.LTD.

ITR/156/19914/9/2003

COMMISSIONER OF INCOME-TAX vs KARAMCHAND PREMCHAND PVT LTD

ITR/4/199128/8/2003

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO. LTD.

ITR/172/199228/8/2003

COMMISSIONER OF INCOME-TAX vs ELECON ENGG. CO. LTD.

ITR/104/199228/8/2003

KOSHALAYA INVESTMENT PVT. LTD. vs COMMISSIONER OF INCOME-TAX

ITR/96/199213/8/2003

COMMISSIONER OF INCOMETAX vs SABARMATI INVESTMENTS PVT.LTD.

ITR/33/199213/8/2003

COMMISSIONER OF INCOME TAX vs KLIN PRODUCTS (M) P LTD

ITR/71/199113/8/2003

COMMISSIONER OF INCOME-TAX vs KAPILAGAURI S PATEL

ITR/32/19917/8/2003

COMMISSIONER OF INCOME-TAX vs SUBODHCHANDRA S PATEL

ITR/27/19917/8/2003