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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX vs PRITHVIRAJ BHOORCHAND

ITR/50/199415/9/2005

COMMISSIONER OF INCOME TAX vs EXPRESS HOTEL P LTD

ITR/47/199515/9/2005

COMMISSIONER OF INCOME-TAX vs EXPRESS HOTEL (P) LTD

ITR/246/199315/9/2005

COMMISSIONER OF INCOME-TAX vs JINDAS PANCHAND GANDHI

ITR/56/199414/9/2005

COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY

ITR/55/19941/9/2005

BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX

ITR/51/19941/9/2005

COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD

ITR/41/199431/8/2005

COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY

ITR/44/199431/8/2005

DY.CIT vs MAHI VALLEY HOTELS & RESORTS

TAXAP/515/200431/8/2005

COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD

ITR/40/199425/8/2005

COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST

ITR/20/199424/8/2005

KAILASH IVESTMENTS PVT LTD vs COMMISSIONER OF INCOME TAX

ITR/297/199524/8/2005

COMMISSIONER OF INCOME-TAX vs SATISH DIAMONDS

ITR/37/199424/8/2005

COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN

ITR/113/199423/8/2005

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN. LTD.

ITR/11/199423/8/2005

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMSSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP.LTD.

ITR/294/199423/8/2005

COMMISSIONER OF INCOME TAX vs PACKART PVT LTD

ITR/17/199418/8/2005

COMMISSIONER OF INCOME TAX vs R B MASTURLAL AND SONS P LTD

ITR/26/199412/8/2005

COMMISSIONER OF INCOME TAX vs NATHIBEN R PATEL

ITR/4/199411/8/2005

COMMISSIONER OF INCOME TAX vs SATISHBHAI B SHAH

ITR/3/199411/8/2005