ITAT Gujarat Bench

COMMISSIONEROF INCOME-TAX vs HARI ENTERPRISES

COMMISSIONER OF INCOME-TAX vs HINTEX MILLS

COMMISSIONER OF INCOME-TAX vs ROHITBHAI CHINUBHAI

COMMISSIONR OF INCOME TAX vs CHAMPAKLAL & BROS.

COMMISSIONER OF INCOME TAX vs MANAVADAR PATEL SAMAJ

COMMISSIONER OF INCOME TAX vs NIJRANG SPECIFIC FAMILY TRUST,

COMMISSIONER OF INCOME-TAX vs BOMBAY GUJARAT ART SILK VEPARIMAHAJAN CO.OP.SHOPS & WAR.SOC.

COMMISSIONER OF INCOME-TAX vs BROACH TEXTILE MILLS LTD.

COMMISSIONER OF INCOME TAX vs KOLITHAD JUTH SEVA SAHKARI MANDLI LTD

SHYAMA SARABHAI TRUST NO.4, vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

MANORAMA SARABHAI TRUST NO 6 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI ( HUF ) TRUST NO. 10 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI(HUF)TRUST NO.8 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

ASHA SARABHAI TRUST NO.2 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME-TAX vs SUHRID S SARABHAI TRUST NO 11

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHARTIDEVI SARABHAI TRUST NO. 22,32 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHAGWANDAS BABIDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX

DM ENGINEERING vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs PALLAVI MAYOR (GM) TRUST NO 73

GAUTAM SARABHAI(HUF)TRUST NO.9 vs COMMISSIONER OF INCOME-TAX