← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs NUTHERN PVT LTD
ITR/213/199420/10/2005
COMMISSIONER OF INCOME-TAX vs UNION ELECTRIC CORPORATION
ITR/212/199413/10/2005
COMMISSIONER OF INCOME TAX vs NAVDEEP POLYMERS PVT. LTD.
ITR/207/199413/10/2005
COMMISSIONER OF INCOME TAX vs SIDRAL FOOD PVT LTD.
ITR/200/199413/10/2005
COMMISSIONER OF INCOME-TAX vs SANDEEP CONSTRUCTION PVT.LTD.
ITR/184/199411/10/2005
COMMISSIONER OF INCOME-TAX vs KAMDAR ASSOCIATES
ITR/190/199411/10/2005
M/S. MUKESH POULTRY FARM vs THE INCOME-TAX OFFICER
TAXAP/20/200511/10/2005
COMMISSIONER OF INCOME-TAX vs JYOTI MARKETING PROJECTS LTD.
ITR/163/199411/10/2005
N B SURTI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/146/19946/10/2005
COMMISSIONER OF INCOME-TAX vs SHARP REFFILS CO PVT LTD
ITR/144/19945/10/2005
COMMISSIONER OF INCOME-TAX vs GIRISHKUMAR SHANTILAL PATEL
ITR/149/19945/10/2005
COMMISSIONER OF INCOME-TAX vs ZIPPERS INDIA
ITR/141/19945/10/2005
COMMISSIONER OF INCOME-TAX vs D N DOSANI
ITR/142/19945/10/2005
COMMISSIONER OF INCOME-TAX vs SAURASHTRA INOX (P) LTD.
TAXAP/527/20044/10/2005
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs MADHUSUDAN VEGETABLE PRODUCTS CO LTD
ITR/139/19944/10/2005
COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI
ITR/140/19944/10/2005
COMMISSIONER OF INCOME-TAX vs SHAH CHIMANLAL PREMCHAND
ITR/135/19943/10/2005
COMMISSIONER OF INCOME-TAX vs H C TRADERS
ITR/136/19943/10/2005
COMMISSIONER OF INCOME-TAX vs MAHENDRA MILLS LTD
ITR/137/19943/10/2005
COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P LTD
ITR/112/199429/9/2005