← All Benches
ITAT Gujarat Bench
6,755 judgments
M/S E-INFOCHIPS LIMITED vs DEPUTY COMMISIONER OF INCOME TAX, CIRCLE-4
SCA/13859/20147/4/2015
ACIT, BARODA CIRCLE-4 vs MAHESH ENAMELLED WIRES PVT. LTD.
TAXAP/445/20077/4/2015
COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT STATE POLICE HOUSING CORPORATION LTD.
TAXAP/63/20156/4/2015
SHREE RAM BUILDERS vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
SCA/17581/20141/4/2015
COMMISSIONER OF INCOME TAX vs AXIS BANK LTD
TAXAP/1028/20051/4/2015
COMMISSIONER OF INCOME TAX 3 vs P G FOILS LTD
TAXAP/147/201531/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
KAPILABEN WD/O. RAMESHBHAI ISHWARBHAI vs NAYAK RAJUBHAI JAYSHANKAR
FA/5365/200731/3/2015
HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE G.B.SHAH
COMMISSIONER OF INCOME TAX vs VALLABHDAS VITHALDAS
ITR/65/198830/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
COMMISSIONER OF INCOME TAX vs SAVITABEN VALLABHDAS
ITR/66/198830/3/2015
PR. COMMISSIONER OF INCOME TAX AHMEDABAD 3 vs MATRUPRASAD C PANDEY
TAXAP/192/201527/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
PR. COMMISSIONER OF INCOME TAX AHMEDABAD 3 vs MATRUPRASAD C PANDEY
TAXAP/193/201527/3/2015
COMMISSIONER OF INCOME TAX RAJKOT III vs CHORWADI MATAJI MANDIR TRUST
TAXAP/830/201425/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED. vs ASST. COMMISSIONER OF INCOME TAX
TAXAP/657/200725/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD. vs ASST. COMMISSIONER OF INCOME TAX
TAXAP/324/200825/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. vs INCOME TAX OFFICER, TDS
TAXAP/1794/200825/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. vs INCOME TAX OFFICER, TDS
TAXAP/1793/200825/3/2015
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. vs INCOME TAX OFFICER, TDS
TAXAP/1792/200825/3/2015
DIRECTOR OF INCOME TAX (EXEMPTION) vs VANCHHARA TIRTHADHIPATI- CHINTAMANI PARASWAPRWABHU
TAXAP/548/201424/3/2015
COMMISSIONER OF INCOME TAX VI vs DEVENDRASINGH DELSINGH BHAGTANA
TAXAP/122/201511/3/2015
HIRALBEN W/D OF RAJIVBHAI PRABODHCHANDR vs ARYAN FORWARDING CORPORATION
FA/2890/200810/3/2015
HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE G.B.SHAH