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ITAT Gujarat Bench

6,755 judgments

RAJNIKANT CHUNILAL SHUKLA vs KARANSING M

X-OBJ/14/201023/2/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

BHARATIBEN HIMATLAL JODHANI vs SAIJIBHAI MALJIBHAI DESAI

FA/3826/200719/2/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

NATIONAL INSURANCE COMPANY vs DARSHANA ASHOKBHAI SHUKLA

FA/1256/200616/2/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

STATE OF GUJARAT vs DOSHI PRINTING PRESS

TAXAP/88/20159/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

STATE OF GUJARAT vs DOSHI PRINTING PRESS

TAXAP/87/20159/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

STATE OF GUJARAT vs SHREEJI CONSTRUCTION

TAXAP/103/20159/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

STATE OF GUJARAT vs PATEL FIELDMARSHAL AGENCIES

TAXAP/100/20159/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

EXECUTIVE ENGINEER ( O AND M) vs SHANTIGRAM ESTATE MANAGEMENT PVT LTD

SCA/7853/20145/2/2015

HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

EXECUTIVE ENGINEER ( O AND M) vs SHANTIKRUPA ESTATE PVT LTD

SCA/7850/20145/2/2015

HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

C B SURATWALA & SONS vs INCOME TAX OFFICER

TAXAP/1388/20074/2/2015

THE INCOME TAX OFFICER vs UMESH A. MEHTA

TAXAP/367/20013/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

THE INCOME TAX OFFICER vs VIPUL A. MEHTA

TAXAP/366/20013/2/2015

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE S.H.VORA

I.T.O. vs BHARAT A. MEHTA

TAXAP/429/20003/2/2015

UNION OF INDIA vs DHARMENDRA KUMAR MISHRA

SCA/9357/20142/2/2015

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

TRANSPOSED AS RESP NO.4 vs MAHENDRAKUMAR C DOSHI

FA/1220/19962/2/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

HEIRS OF DECD.HANSABEN K SHETH-KALPANABEN K SHETH & 3 vs SHEKH HUSENBHAI RAHEMTULLA

FA/1010/19962/2/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

GUJARAT ECO TEXTILE PARK LTD vs ASST COMMISSIONER OF INCOME TAX

SCA/18622/201421/1/2015

COMMISSIONER OF INCOME TAX-I vs JOINT VENTURE OF MCL & MMCL (AOP)

TAXAP/833/200724/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE INCOME TAX OFFICER vs M/S. PREMIER ART SILK PROCESSORS PRIVATE LIMITED

TAXAP/749/200724/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

PRIYANKA CARBON & CHEMICALS INDUSTRIES PVT. LTD. vs INCOME TAX OFFICER

TAXAP/41/200524/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER