← All Benches
ITAT Gujarat Bench
6,755 judgments
PRIYANKA CARBON & CHEMICALS INDUSTRIES PVT. LTD. vs INCOME TAX OFFICER
TAXAP/40/200524/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs M/S. COLOUR GRAPHICS
TAXAP/1852/200624/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs M/S. COLOUR GRAPHICS
TAXAP/1851/200624/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs M/S. COLOUR GRAPHICS
TAXAP/1850/200624/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAX vs NARANLALA LTD.
TAXAP/1270/200724/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAXAHMEDABAD-IV vs SHREE PRAKASH TEXTILES (GUJARAT) LTD.
TAXAP/1238/200724/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAX-I, vs AJWA FUN WORLD & RESORTS LTD.
TAXAP/1197/200724/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAXAHMEDABAD - IV vs SHYAMPRAKASH SPINING MILLS LTD
TAXAP/1184/200724/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
ASSISTANT COMMISSIONER OF INCOME vs CREATIVE PROCESSING LTD.
TAXAP/1126/200724/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs M/S. COLOUR GRAPHICS
TAXAP/1853/200624/12/2014
SUZLON ENERGY LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
TAXAP/1478/200724/12/2014
CHANDRAKANT J. PATEL vs ADDITIONAL COMMISSIONER OF INCOME TAX (ASSESSMENT)
TAXAP/535/200724/12/2014
HATHISING MFG. CO. LTD.
TAXAP/479/200624/12/2014
COMMISSIONER OF INCOME TAX-I vs JOINT VENTURE OF MCL & MMCL (AOP)
TAXAP/832/200724/12/2014
M/S. COLOUR GRAPHICS vs INCOME TAX OFFICER
TAXAP/1261/200624/12/2014
COMMISSIONER OF INCOME TAX vs M/S. COLOUR GRAPHICS
TAXAP/1854/200624/12/2014
COMMISSIONER OF INCOME TAX-I vs BARODA EXTRUSION LTD.
TAXAP/59/200724/12/2014
THE INCOME TAX OFFICER vs M/S. PREMIER ART SILK PROCESSORS PRIVATE LIMITED
TAXAP/750/200724/12/2014
EMTICI ENGINEERING LTD. vs ASSTT.COMMISSIONER OF GIFT TAX
TAXAP/372/200224/12/2014
PRIYANKA CARBON & CHEMICALS INDUSTRIES PVT. LTD. vs INCOME TAX OFFICER
TAXAP/38/200524/12/2014
